Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 146A(2)] [Section 146A] [Entire Act] Union of India - Subsection Section 146A(2)(c) in The Customs Act, 1962 (c)any legal practitioner who is entitled to practise in any Civil Court in India; or