Supreme Court - Daily Orders
Prestige Shantiniketan Apartment ... vs D.R. Gopinath on 26 March, 2018
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.12 COURT NO.9 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28756/2017
PRESTIGE SHANTINIKETAN APARTMENT OWNERS WELFARE ASSOCIATION
Petitioner(s)
VERSUS
D.R. GOPINATH & ORS. Respondent(s)
Date : 26-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBERS]
For Petitioner(s) Mr. Manoj V. George, Adv.
Mr. Shilpa Liza George, Adv.
Mr. Zulfiker Ali P. S, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks plea to withdraw the special leave petition. Permission granted. The special leave petition is dismissed as withdrawn.
(SONIA BHASIN) (ANJU DUA)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
KUSUM LATA SYAL
Date: 2018.03.28
12:09:05 IST
Reason: