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Supreme Court - Daily Orders

Prestige Shantiniketan Apartment ... vs D.R. Gopinath on 26 March, 2018

Author: S. Abdul Nazeer

Bench: S. Abdul Nazeer

     ITEM NO.12                                 COURT NO.9                    SECTION IV-A

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28756/2017

     PRESTIGE SHANTINIKETAN APARTMENT OWNERS WELFARE ASSOCIATION
                                                      Petitioner(s)

                                                       VERSUS

     D.R. GOPINATH & ORS.                                                      Respondent(s)


     Date : 26-03-2018 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE S. ABDUL NAZEER
                                              [IN CHAMBERS]



     For Petitioner(s)                  Mr. Manoj V. George, Adv.
                                        Mr. Shilpa Liza George, Adv.
                                        Mr. Zulfiker Ali P. S, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel for the petitioner seeks plea to withdraw the special leave petition. Permission granted. The special leave petition is dismissed as withdrawn.

     (SONIA BHASIN)                                                         (ANJU DUA)
     SENIOR PERSONAL ASSISTANT                                             BRANCH OFFICER




Signature Not Verified

Digitally signed by
KUSUM LATA SYAL
Date: 2018.03.28
12:09:05 IST
Reason: