Rajasthan High Court - Jodhpur
Sohan Lal vs Gulab Singh on 15 May, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Second Appeal No. 123/2018 Sohan Lal
----Appellant Versus Gulab Singh
----Respondent For Appellant(s) : None present. For Respondent(s) :
JUSTICE DINESH MEHTA Order 15/05/2019 The defects pointed out by the Registry be removed within eight weeks, failing which, the appeal shall stand dismissed without reference to the Court.
(DINESH MEHTA),J 79-skm/-
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