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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(3)(a) in Uttar Pradesh Chit Funds Act, 1975

(a)all consolidated payments of .future subscriptions realized by a foreman shall be deposited in an approved bank before the date of the next succeeding installment and may be withdrawn only for payment of future subscriptions.