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State of Uttar Pradesh - Section

Section 23 in The U.P. Godam Niyamavali, 1972

23. Maintenance of books, records, etc.

- Every Warehouseman shall maintain records, and account books in respect of his business and shall, for this purpose , use forms, if any, enjoined by the Licensing Authority. He shall, in particular, maintain :
(1)Stock register in Form No. 8.
(2)Ledger of each depositor in Form No. 9.
(3)General insurance account in Form No. 10.
(4)Register of warehouse receipts issued and cancelled in Form No. 11.