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State of Rajasthan - Section

Section 182 in Rajasthan Land Revenue (Land Records) Rules, 1957

182. Patwari Khanas.

- It shall be the duty of the Inspector to report to the Tehsildar on 1st April, every year regarding the following:-
(i)the repairs and constructions of Patwarkhanas with their estimates; and
(ii)Whether the Patwaris reside at their headquarters.