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Karnataka High Court

Mrs Taradevi vs State Of Karnataka on 26 September, 2024

Author: Hemant Chandangoudar

Bench: Hemant Chandangoudar

                                                      -1-
                                                                   NC: 2024:KHC:40524
                                                                WP No. 1457 of 2024
                                                            C/W WP No. 2025 of 2024
                                                                WP No. 2578 of 2024
                                                                    AND 31 OTHERS


                               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                 DATED THIS THE 26TH DAY OF SEPTEMBER, 2024

                                                   BEFORE
                             THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
                                    WRIT PETITION NO. 1457 OF 2024 (GM-CON)
                                                      C/W
                                    WRIT PETITION NOS.2025 OF 2024 (GM-RES),
                                  2578 OF 2024 (GM-RES) 2886 OF 2024 (GM-RES),
                                  2916 OF 2024 (GM-RES), 3034 OF 2024 (GM-RES),
                                  3156 OF 2024 (GM-RES), 3238 OF 2024 (GM-RES),
                                  3306 OF 2024 (GM-RES), 3321 OF 2024 (GM-RES),
                                  3323 OF 2024 (GM-RES), 3599 OF 2024 (GM-RES),
                                  3843 OF 2024 (GM-RES), 4003 OF 2024 (GM-RES),
                                  4075 OF 2024 (GM-RES), 5050 OF 2024 (GM-RES),
                                  5813 OF 2024 (GM-RES), 5959 OF 2024 (GM-RES),
                                  6097 OF 2024 (GM-RES), 6263 OF 2024 (GM-RES),
                                  6464 OF 2024 (GM-RES), 6652 OF 2024 (GM-RES),
                                  6768 OF 2024 (GM-RES), 7200 OF 2024 (GM-RES),
                                  7652 OF 2024 (GM-RES), 7825 OF 2024 (GM-RES),
                                  7945 OF 2024 (GM-RES), 8541 OF 2024 (GM-RES),
                                 9052 OF 2024 (GM-RES), 12596 OF 2024 (GM-RES),
                                14313 OF 2024 (GM-RES), 14676 OF 2024 (GM-RES),
                                15127 OF 2024 (GM-RES), 15208 OF 2024 (GM-RES)

Digitally signed by B
                        IN WP No. 1457/2024
K
MAHENDRAKUMAR
Location: HIGH
                        BETWEEN:
COURT OF
KARNATAKA
                        1.   SMT NEELAVENI A M
                             AGED ABOUT 47 YEARS,
                             W/O SRI. K V SATHYANARAYAN
                             R/AT NO. 14, SHARADA NILAYA,
                             VEERABHADRASWAMY LAYOUT,
                             UTTARAHALLI, BANGALORE 560 061.
                                                                         ...PETITIONER
                        (BY SRI. DANAPPA P PANIBHATE, ADVOCATE)

                        AND:

                        1.   STATE OF KARNATAKA
                             REPRESENTED BY SECRETARY,
                             -2-
                                        NC: 2024:KHC:40524
                                      WP No. 1457 of 2024
                                  C/W WP No. 2025 of 2024
                                      WP No. 2578 of 2024
                                          AND 31 OTHERS


     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560001.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR. MANDEEP KANUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR, M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560102

6.   THE POLICE INSPECTOR
     MADIVAL POLICE STATION,
     MADIVAL, BANGALORE.

7.   THE ASSISTANT COMMISSIONER
     MADIVAL SUB DIVISION
     ADUGODI POLICE STATION
                              -3-
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


     1st FLOOR, BANGALORE.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANTHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE.

14. SMT. V SHASHIKALA
    W/O SHIVAKUMAR
    AGED ABOUT 52 YEARS,
    R/AT KAGGALIPURA VILLAGE,
    KANAKAPURA RAOD,
    BANGALORE SOUTH TALUK 560082.
                                          ...RESPONDENTS
(BY SRI. HARISH K S, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
                              -4-
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     SRI. M UNNIKRISHNAN, ADVOCATE FOR R13;
     R-14 IS SERVED & UNREPRESENTED)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO       ISSUE
DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5 MOVABLE
PROPERTY U/S 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION
OF INTEREST OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
ACT 2004) AND ISSUE NOTIFICATION IN THIS REGARD AND
CONSIDER THE CLAIM APPLICATION DTD 01.12.2020 (VIDE
ANNEXURE-P) AND ETC.

IN WRIT PETITION NO. 2025 OF 2024:

BETWEEN:

1.   MRS. VERONICA
     W/O. LATE AMALANATHAN,
     AGED ABOUT 65 YEARS,
     RESIDING AT NO. 1/1,
     1ST FLOOR, 3RD CROSS,
     MARKHAM ROAD, ASHOKNAGAR,
     BANGALORE-560 023.
                                                ...PETITIONER
(BY SRI. V PRASANNA KUMAR, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560001.
                             -5-
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR. MANDEEP KANUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR, M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560102.

6.   THE POLICE INSPECTOR
     MADIVAL POLICE STATION,
     MADIVAL, BANGALORE--560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560001.
                             -6-
                                        NC: 2024:KHC:40524
                                      WP No. 1457 of 2024
                                  C/W WP No. 2025 of 2024
                                      WP No. 2578 of 2024
                                          AND 31 OTHERS


10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001

13. ENFORCEMENT DIRECTORATE
    REP-JOINT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE 560 027.

14. MR. SHANTHAKUMAR
    S/O. THIMMAPPA,
    AGED ABOUT 48 YEARS,
    RESIDENCE ADDRESS
    AT 4TH MAIN, VYAIKAVALIE,
    SADASHIVANAGAR,
    BANGALORE-560082.
                                          ...RESPONDENTS
(BY SRI. HARISH K S, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION
TO THE RESPONDENT 1 AND 2 DIRECTION TO R1 AND 2 ATTACH
THE R3, 4, 5 MOVABLE PROPERTY UNDER THE SECTION 3 OF
KPIDFE ACT 2004 (KARNATAKA PROTECTION OF INTEREST OF
DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 204) AND ISSUE
NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 14/12/2020 (VIDE ANNEXURE-L) AND ETC.
                              -7-
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS



IN WRIT PETITION NO. 2578 OF 2024:

BETWEEN:

1.   MRS VINUTHA B L
     D/O LAKSHMANEGOWDA
     AGED ABOUT 31 YEARS,
     RESIDING AT NO. 64, IOB COLONY,
     7th MAIN A RAJESWARINAGAR,
     LAGGERE, BANGALORE 560 058.
                                                ...PETITIONER
(BY SRI. V PRASANNA KUMAR, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560001.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
                              -8-
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR, M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560102.

6.   THE POLICE INSPECTOR
     MADIWAL POLICE STATION,
     MADIWAL, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
                              -9-
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     CARLTON HOUSE, PALACE ROAD,
     BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE.

14. MR. KUMAR S/O MADIAH
    AGED ABOUT 46 YEARS
    RESIDENCE ADDRESS:
    NO.75 M KARANAHALLI
    BIDADAI POST, BIDADAI HOBLI
    RAMANAGAR TALUK AND DISTRICT
    BANGALORE.
                                          ...RESPONDENTS
(BY SRI. HARISH K S, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO        ISSUE
DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5 MOVABLE
PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT 2004
(KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS IN
FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION
IN THIS REGARD AND CONSIDER THE CLAIM APPLICATION DTD
17.01.2024 VIDE ANENXURE-L AND ETC.

IN WRIT PETITION NO. 2886 OF 2024:

BETWEEN:

1.   GEETHA H K
     D/O KUNTEGOWDA
     AGED ABOUT 49 YEARS,
     RESIDING AT NO.12
     NISARGA RESIDENCIES
     BASAVANNAGAR MAIN ROAD,
     HODI, BANGALORE 560048.
                                                ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)
                            - 10 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560001.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.

4.   DR. MANDEEP KAUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR, M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.
                             - 11 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS



7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE.
                                          ...RESPONDENTS
(BY SRI. HARISH K S, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)
                              - 12 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO PLEASED TO
ISSUE WRIT IN THE NATURE OF MANDAMUS OR CERTIORARI OR
ANY OTHER DIRECTION TO THE R1 AND R2 AND ETC.

IN WRIT PETITION NO. 2916 OF 2024:

BETWEEN:

1.   GEETHA H K
     D/O KUNTEGOWDA,
     AGED ABOUT 49 YEARS,
     RESIDING AT NO.12
     NISARGA RESIDENCIES
     BASAVANNAGAR MAIN ROAD, HODI,
     BANGALORE 560048.
                                                 ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)3

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560027.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.
                             - 13 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR, M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE
                              - 14 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


     1st FLOOR,
     BANGALORE 560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE.
                                          ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO THE ABOVE
NAMED PETITIONER HUMBLE PRAYS THAT THE HONBLE COURT
MAY PLEASED TO ISSUE WRIT IN THE NATURE OF MANDAMUS OR
CERTIORARI OR ANY OTHER DIRECTION TO THE R-1 AND 2 AND
ETC.

IN WRIT PETITION NO. 3034 OF 2024:

BETWEEN:

1.   GEETHA H K
     D/O KUNTEGOWDA,
     AGED ABOUT 49 YEARS,
     RESIDING AT NO. 12, NISARGA RESIDENCIES,
     BASAVANNAGAR MAIN ROAD, HODI,
     BANGALORE-560048
                                                 ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
                            - 15 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560027.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.

4.   DR. MANDEEP KAUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR, M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
                             - 16 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE.
                                          ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO       ISSUE
DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5 MOVABLE
PROPERTY UNDER THE SECTIO 3 OF KPIDFE ACT 2004
                              - 17 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


(KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS IN
FINANCIAL ESTABLISHMENT ACT 2004) AND ETC.

IN WRIT PETITION NO. 3156 OF 2024:

BETWEEN:

1.   SRI. NAGESH
     S/O HONAPPA,
     AGED ABOUT 39 YEARS,
     R/AT NO.100, 2ND FLOOR,
     6TH MAIN, VHBGS LAYOUT,
     VITTALNAGAR, SUBRAMANYAPURA,
     BANGALORE 560072.
                                                 ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560027.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
                             - 18 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR, M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.
                              - 19 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
     REP. OF JOINT DIRECTORATE(GOVT. OF INDIA)
     SHANATHINAGAR
     BMTC BUST STOP DEPO
     BANGALORE.
                                           ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO       ISSUE
DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5 MOVABLE
PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT 2004
(KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS IN
FINANCIAL ESTABLISHMENT ACT 2004) AND ETC.

IN WRIT PETITION NO. 3238 OF 2024:

BETWEEN:

1.   MR. J UDAYARAJU
     S/O K R JANARDHANA RAJU
     AGED ABOUT 73 YEARS
     R/AT NO 51, 10TH CROSS
     OIL MILL ROAD
     NEAR GANESH TEMPLE
     ARVINDNAGAR, LINGARAJAPURAM
     BANGALORE 560 084.
                                                 ...PETITIONER
(BY SRI. V PRASANNA KUMAR, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
                            - 20 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560 001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560 027.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
     M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
                             - 21 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE-560 027.

14. MR NAVEEN H KARLA
    S/O HARISH S KARLA
    AGED ABOUT 30 YEARS
    RESIDENCE ADDRESS
    NO SE SLV PEARL APARTMENTS
    RAJA RAJESHWARINAGAR
    BANGALORE 560 098.
                                         ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
                              - 22 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


     R1 & R6 TO R12;
     SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
     SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO        ISSUE
DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5 MOVABLE
PROPERTY UNDER THE SECTION 3 KPIDFE ACT 2004
(KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS IN
FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION
IN THIS REGARD AND CONSIDER THE CLAIM APPLICATION DTD
17.01.2024 VIDE ANNEXURE-L AND ETC.

IN WRIT PETITION NO. 3306 OF 2024:

BETWEEN:

1.   SRI SATISH A
     S/O B ANJANAPPA,
     AGED ABOUT 57 YEARS,
     R/AT NO.47,
     KEMPANNA AND BROTHER LAYOUT,
     SHESHADRIPURAM 1ST MAIN ROAD,
     BANGALORE 560 020.
                                                 ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560 001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560 027.
                             - 23 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS



3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
     M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560 001.
                              - 24 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE-560 027.

14. SMT KRISHANAMMA
    W/O LATE H N ANJINAPPA,
    AGED ABOUT 62 YEARS,
    R/AT NO.12,1ST MAIN ROAD,
    HEBBALA, BANGALORE-560 024.
                                          ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO PLEASED TO
ISSUE WRIT IN THE NATURE OF MANDAMUS OR CERTIORARI OR
ANY OTHER DIRECTION TO THE R1 AND R2 AND ETC.

IN WRIT PETITION NO. 3321 OF 2024:

BETWEEN:

1.   SRI. T M MAHANTHA SWAMY
     S/O BASAVAPPAIAH T,
                            - 25 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


     AGED ABOUT 74 YEARS,
     R/AT NO.5, R.M. APARTMENTS,
     IST MAIN, IST CROSS,
     KEMPEGOWDA NAGAR,
     T. DASARAHALLI, TUMKUR ROAD,
     BANGALORE-560057.
                                               ...PETITIONER
(BY SRI. DANAPPA P PANIBHATE., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560 001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560 027.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
                             - 26 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560 001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560 001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
                            - 27 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


     BMTC BUST STOP DEPO
     BANGALORE-560 027.

14. MR. T S RAJASHEKAR
    S/O LATE SIDDAPPA
    AGED ABOUT 41 YEARS
    RESIDING AT NO 128, TAVARKERE POST
    MANDAGUDI HOBLI HASAKATE TALUKU
    BANGALORE 561 122.
                                          ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. K RAMIRREDY, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE
DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5 MOVABLE
PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT 2004
(KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS IN
FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION
IN THIS REGARD AND CONSIDER THE CLAIM APPLICATION DTD
19.01.2024 VIDE ANNEXURE-M AND ETC.

IN WRIT PETITION NO. 3323 OF 2024:

BETWEEN:

1.   SRI. NAGESH
     S/O HONAPPA,
     AGED ABOUT 39 YEARS,
     RESIDNG AT NO. 100, 2ND FLOOR,
     6TH MAIN, VHBGS LAYOUT,
     VITTALNAGAR, SUBRAMANAYAPURA,
     BANGALORE 560 072.
                                              ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
                             - 28 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560 001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560 027.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
     M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.
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                                           AND 31 OTHERS



8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE-560 027.
                                          ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
ISSUE DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5
MOVABLE PROPERTY UNDER THE SECTION 3 OF KPIDFE
ACT 2004 (KARNATAKA PROTECTION OF INTEREST OF
DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004) AND
                            - 30 -
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                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


ISSUE NOTIFICATION IN THIS REGARD AND CONSDIER THE
CLAIM APPLICATION DTD 23.01.2024 VIDE ANNEXURE-G AND
ETC.

IN WRIT PETITION NO. 3599 OF 2024:

BETWEEN:

1.   SRI.NITHIN SRINIVAS
     S/O MOHAN SRINIVAS
     AGED ABOUT 39 YEARS
     RESIDING AT NO FLAT NO 401
     SAI SHYAM ENCLAVE 3RD CROSS
     COCONUT GARDEN LAYOUT
     AYYAPPA NAGAR, K R PURAM
     BANGALORE - 560 036.
                                              ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B R AMBEDKAR ROAD,
     BANGALORE 560 001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST
     OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
     ACT 2004, SHANATHINAGAR
     BMTC BUS STOP DEPO
     BANGALORE 560 027.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5th MAIN ROAD, SECTOR-II HSR LAYOUT,
     BANGALORE 560 102.
     REP. BY MANAGING DIRECTOR.
                            - 31 -
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                                            AND 31 OTHERS



4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT., LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II, HSR LAYOUT,
     BANGALORE 560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
     M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB DIVISION
     ADUGODI POLICE STATION
     1st FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE-1st FLOOR,
     BANGALORE 560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
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                                            AND 31 OTHERS


     POLICE COMMISSIONER OFFICE 1st FLOOR,
     BANGALORE 560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001.

13. ENFORCEMENT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE.
                                           ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTION TO THE R1 AND 2. DIRECTION TO R1 AND 2
ATTACH THE R3, 4, 5 MOVABLE PROPERTY UNDER THE
SECTION 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION
OF    INTEREST     OF    DEPOSITORS    IN   FINANCIAL
ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION IN
THIS REGARD AND CONSIDER THE CLAIM APPLICATION
DATED 07/12/2020 (VIDE ANNEXURE-M) AND ETC.

IN WRIT PETITION NO. 3843 OF 2024:

BETWEEN:

1.   GEETHA H K
     D/O KUNTEGOWDA
     AGED ABOUT 49 YEARS,
     RESIDING AT NO.12, NISARGA RESIDENCIES
     BASAVANNAGAR MAIN ROAD, HODI,
     BANGALORE - 560 048.
                                              ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)
                            - 33 -
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                                    C/W WP No. 2025 of 2024
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                                            AND 31 OTHERS


AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B.R. AMBEDAKR ROAD
     BANGALORE - 560 001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANATHINAGAR, BMTC BUS STOP DEPO
     BANGALORE - 560 027
     REP. MANAGING DIRECTORATE.

3.   M/S GRAHA KALYAN
     HAVING ITS OFFICE AT 32/A
     NO. 32/A, 9TH MAIN, SECTION-6,
     HSR LAYOUT, NEAR EMPIRE HOTEL
     BANGALORE - 560 102
     REPRESENTED BY MS. MAJMUDAR SHATAPARNI.

4.   MS. MAJUMDAR SHATAPARNI
     D/O SHIBAJI MAJMUDAR
     AGED ABOUT 30 YEARS
     MANAGING DIRECTOR OF GRAHA KALYAN
     COMPANY REGISTERED UNDER COMPANIES ACT,
     RESIDING HOUSE ADDRESS
     AT NO.8, 1ST FLOOR, 2ND CROSS, ROOPAENA
     AGRAHARA, BG ROAD
     BANGALORE - 560 068
     OCCUPATION BUSINESS.

5.   SRI. MANAIPAL SINGH
     S/O BALAM SINGH
     AGED ABOUT 29 YEARS
     DIRECTOR OF GRAHA KALYAN
     COMPANY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS.
     NO.18, SAINIJ TALLAKAIYUR
     BAGESHWAR, UTTARKHANDA - 263 642
     OCCUPATION. BUSINESS.
                           - 34 -
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                                           AND 31 OTHERS



6.   SRI. PUTTEGOWDA JAGGESHA
     S/O PUTTEGOWDA V C
     AGED ABOUT 30 YEARS
     DIRECTOR OF GRAHA KALYAN
     COMPANY REGISTERED UNDER COMPANIES ACT,
     RESIDING HOUSE ADDRESS.
     NO. VARADANAHALLI SASALU POST
     TUMKUR - 572 122
     OCCUPATION - BUSINESS.

7.   SRI. SIDDARUDHA HUNASHIKATTI
     S/O RAMACHANDRA
     AGED ABOUT 29 YEARS
     DIRECTOR OF GRAHA KALYAN
     COMPANY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS.
     KHAJJIDONI NO. 245 TO 1178
     BAGALKOT - 587 204
     OCCUPATION. BUSINESS.

8.   SRI JITENDRA KUMAT PRADHAN
     S/O PADMACHARAN
     AGED ABOUT 30 YEARS
     DIRECTOR OF GRAHA KALYAN COMPANY
     REGISTERED UNDER COMAPNIES ACT
     RESIDING HOUSE ADDRESS.
     KUKUTABANDHA, BAMEKAL, NUAGAON, GANJAM
     ODISHA, OCCUPATION. BUSINESS.

9.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
     M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
     5tH MAIN ROAD, SECTOR II,
     HSR LAYOUT, BANGALORE 560 102.

10. THE POLICE INSPECTOR
    MADIWALA POLICE STATION,
    MADIWALA, BANGALORE-560 068.

11. THE ASSISTANT COMMISSIONER
    MADIWALA SUB DIVISION
                           - 35 -
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                                           AND 31 OTHERS


   ADUGODI POLICE STATION
   1st FLOOR, BANGALORE 560 030.

12. THE DEPUTY COMMISSIONER OF POLICE
    (SOUTH EAST DIVISION)
    BEHIND KORAMANGALA POLICE STATION,
    KORAMANGALA, BANGALORE 560 090.

13. THE ADDL. COMMISSIONER OF POLICE (WEST)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE-1st FLOOR,
    BANGALORE 560 001.

14. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560001.

15. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE 1st FLOOR,
    BANGALORE 560 001.

16. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (COD)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE 560001

17. ENFORCEMENT DIRECTORATE
    REP. JOINT DIRECTORATE
    SHANATHINAGAR
    BMTC BUST STOP DEPO
    BANGALORE-560 027.

18. MR. V ARIVAND KUMAR
    S/O LATE N VENAKTESH REDDY
    AGED ABOUT MAJOR
    RESIDING ADDRESS AT
    MARAGONDANHALLI VILLAGE,
    BIDARAHALLI K.R.PURAM POST
    BANGALORE - 560093.
                            - 36 -
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                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


19. SMT. GIRIJA N
    W/O MR. SHIVARUDRAIAH,
    AGED ABOUT 59 YEARS,
    RESIDING ADDRESS AT
    NO.3, SHIVAKRUPA NILAYA,
    KAGADSAPURA, 9TH F CROSS,
    C.V.RAMAN NAGAR POST
    BANGALORE - 560093.
                                           ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT TO THE R-1 AND 2. DIRECT TO R-1 AND 2 ATTACH
THE R-3, 4, 5, 6, 7 AND 8 MOVABLE PROPERTY UNDER THE
SEC 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION OF
INTEREST OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
ACT 2004) AND ISSUE NOTIFICATION IN THIS REGARD AND
CONSIDER THE CLAIM APPLICATION DTD 31.01.2024 (VIDE
ANNEXURE-J) AND ETC.

IN WRIT PETITION NO. 4003 OF 2024:

BETWEEN:

1.   SRI. NIRMAL KUMAR
     S/O LATE K SEENIRAJ,
     AGED ABOUT 52 YEARS,
     RESIDING AT NO 673, GROUND FLOOR,
     17 D CROSS INDIRANAGAR,
     RAMAKRISHANA NAGAR 2ND STAGE,
     BANGALORE 560 038.
                                              ...PETITIONER
(BY SRI. DANAPPA P PANIBHATE., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY
                            - 37 -
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                                            AND 31 OTHERS


     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR. B.R. AMBEDAKR ROAD
     BANGALORE - 560 001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANATHINAGAR, BMTC BUS STOP DEPO
     BANGALORE - 560 027
     REP. MANAGING DIRECTORATE.

3.   M/S GRAHA KALYAN
     HAVING ITS OFFICE AT 32/A
     NO. 32/A, 9TH MAIN, SECTION-6,
     HSR LAYOUT, NEAR EMPIRE HOTEL
     BANGALORE - 560 102
     REPRESENTED BY MS. MAJMUDAR SHATAPARNI
     UNDER THE COMPANIES ACT 2013.

4.   MS MAJUMDAR SHATAPARNI
     D/O SHIBJI MAJMUDAR,
     AGED ABOUT 30 YEARS,
     MANAGING DIRECTOR OF GRAHA KALYAN
     COMPNAY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS,
     AT NO 8, 1ST FLOOR, 2ND CROSS ROOPAENA
     AGRAHARA, BG ROAD, BANGALORE 560 068
     OCCUPATION BUSINESS.

5.   SRI MANAIPAL SINGH
     S/O BALAM SINGH,
     AGED ABOUT 29 YEARS,
     DIRECTOR OF GRAHA KALYAN
     COMPNAY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS,
     AT NO 18, SAINJI TALLAKAIYUR,
     BAGESHWAR, UTTARKHANDA 263642
     OCCUPATION BUSINESS.

6.   SRI PUTTEGOWDA JAGGESHA
     S/O PUTTEGOWDA V C
     AGED ABOUT 29 YEARS,
                           - 38 -
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                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


     DIRECTOR OF GRAHA KALYAN
     COMPNAY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS,
     NO VARADANAHALLI SASALU POST,
     TUMKUR 572122, OCCUPATION BUSINESS.

7.   SRI SIDDARUDHA HUNASHIKATTI
     S/O RAMACHANDRA,
     AGED ABOUT 30 YEARS,
     DIRECTOR OF GRAHA KALYAN
     COMPNAY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS,
     KHAJJIDONI NO 245 TO 1178
     BAGALKOT 587204
     OCCUPATION BUSINESS.

8.   SRI JITENDRA KUMAT PRADHAN
     S/O PADMACHARAN
     AGED ABOUT YEARS,
     DIRECTOR OF GRAHA KALYAN
     COMPNAY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS,
     KUKUTABANDHA BAMEKAL NUAGAON GANJAM
     ODISHA, OCCUPATION BUSINESS.

9.   THE POLICE INSPECTOR
     JEEVAN BHIMA NAGAR POLICE STATION,
     JEEVAN BHIMA NAGAR,
     BANGALORE 560 008.

10. THE ASSISTANT COMMISSIONER OF POLICE
    HALSURU POLICE STATION SUB DIVISION,
    HALSURU POLICE STATION 1ST FLOOR,
    BANGALORE 560 008.

11. THE DEPUTY COMMISSIONER OF POLICE
    (EAST DIVISION)
    NEAR HALASURU POLICE STATION
    HALSURU, BANGALORE 560 008.

12. THE ADDL COMMISSIONER OF POLICE (EAST)
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE
    1ST FLOOR, BANGALORE 560 001.
                             - 39 -
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                                             AND 31 OTHERS


13. THE ADDL. COMMISSIONER OF POLICE (SOUTH EAST)
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE
    1ST FLOOR, BANGALORE 560 001.

14. THE COMMISSIONER OF POLICE
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE
    1ST FLOOR, BANGALORE 560 001.

15. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE, PALACE ROAD
    BANGALORE 560 001.

16. REP-JOINT DIRECTORATE
    ENFORCEMENT DIRECTORATE
    SHANTHINAGAR BMTC BUS STOP DEPO
    BANGALORE-560 027.

17. SMT MUNIVENKATAMMA
    W/O LATE RAMAIAHA
    AGED ABOUT 60 YEARS
    RESIDING AT NO 2468/A
    2ND CROSS, 4TH A MAIN
    BDA LAYOUT, HAL III STAGE,
    BANAGALORE 560 017.
                                            ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 & R9 TO R15;
    SRI. K RAMIREDDY, ADVOCATE FOR R2
    SRI. S A H RAZVI, ADVOCATE FOR R5 & R8;
    SRI. SHASHANK NAGENDRAN, ADVOCATE FOR R6 & R7
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R16;
    R17 IS SERVED AND UNREPRESENTED)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTION TO R-1 AND 2 ATTACH THE R-3, 4,5 MOVABLE
PROPERTY UNDER THE SEC 3 OF KPIDFE ACT 2004
(KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS
IN FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE
NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DTD 10.12.2020 (VIDE ANNX-T) AND ETC.
                             - 40 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


IN WRIT PETITION NO. 4075 OF 2024:

BETWEEN:

1.   GEETHA H K
     D/O KUNTEGOWDA,
     AGED ABOUT 49 YEARS,
     RESIDING AT 12, NISARGA RESIDENCIES,
     BASAVANAGAR MAIN ROAD, HODI,
     BANGALORE - 560 048.
                                               ...PETITIONER
(BY SRI. PRASANNA KUMAR., ADVOCATE)

AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY SECRETARY
       REVENUE DEPARTMENT (SPECIAL CELL)
       M.S.BUILDING, DR. B.R. AMBEDAKR ROAD
       BANGALORE - 560 001.

2.     THE COMPETENT AUTHORITY/
       ASSISTANT COMMISSIONER
       APPOINTED BY THE GOVT UNDER SECTION 5
       OF THE KARNATAKA PROTECTION OF INTEREST OF
       DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
       SHANATHINAGAR, BMTC BUS STOP DEPO
       BANGALORE - 560 027
       REP. MANAGING DIRECTORATE.

3.     M/S GRAHA KALYAN
       HAVING ITS OFFICE AT 32/A
       NO. 32/A, 9TH MAIN, SECTION-6,
       HSR LAYOUT, NEAR EMPIRE HOTEL
       BANGALORE - 560 102
       REPRESENTED BY MS. MAJMUDAR SHATAPARNI, MD
       UNDER THE COMPANIES ACT 2013.

4.     MS. MAJUMDAR SHATAPARNI
       D/O SHIBAJI MAJMUDAR
       AGED ABOUT 30 YEARS
       MANAGING DIRECTOR OF GRAHA KALYAN
       COMPANY REGISTERED UNDER COMPANIES ACT,
                          - 41 -
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                                  C/W WP No. 2025 of 2024
                                      WP No. 2578 of 2024
                                          AND 31 OTHERS


     RESIDING HOUSE ADDRESS
     AT NO.8, 1ST FLOOR, 2ND CROSS, ROOPAENA AGRAHARA,
     BG ROAD
     BANGALORE - 560 068
     OCCUPATION BUSINESS.

5.   SRI. MANAIPAL SINGH
     S/O BALAM SINGH
     AGED ABOUT 29 YEARS
     DIRECTOR OF GRAHA KALYAN
     COMPANY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS.
     NO.18, SAINIJ TALLAKAIYUR
     BAGESHWAR, UTTARKHANDA - 263 642
     OCCUPATION. BUSINESS.

6.   SRI. PUTTEGOWDA JAGGESHA
     S/O PUTTEGOWDA V C
     AGED ABOUT 29 YEARS
     DIRECTOR OF GRAHA KALYAN
     COMPANY REGISTERED UNDER COMPANIES ACT,
     RESIDING HOUSE ADDRESS.
     NO. VARADANAHALLI SASALU POST
     TUMKUR - 572 122
     OCCUPATION - BUSINESS.

7.   SRI. SIDDARUDHA HUNASHIKATTI
     S/O RAMACHANDRA
     AGED ABOUT 30 YEARS
     DIRECTOR OF GRAHA KALYAN
     COMPANY REGISTERED UNDER COMPANIES ACT
     RESIDING HOUSE ADDRESS.
     KHAJJIDONI NO. 245 TO 1178
     BAGALKOT - 587 204
     OCCUPATION - BUSINESS.

8.   SRI JITENDRA KUMAT PRADHAN
     S/O PADMACHARAN
     AGED ABOUT 30 YEARS
     DIRECTOR OF GRAHA KALYAN COMPANY
     REGISTERED UNDER COMAPNIES ACT
     RESIDING HOUSE ADDRESS.
     KUKUTABANDHA, BAMEKAL, NUAGAON, GANJAM
     ODISHA, OCCUPATION. BUSINESS.
                             - 42 -
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                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS



9.    SACHIN NAIK @ SUMANTHKUMAR DAS @
      YOGESH CHOWDA, DIRECTOR,
      M/S TGS CONSTRUCTION PVT LTD.,
      COMPANY REGISTERED UNDER COMPANIES ACT,
      OFFICE AT 1-142 5th AVENUE GROUND FLOOR,
      5tH MAIN ROAD, SECTOR II,
      HSR LAYOUT, BANGALORE 560 102.

10.   THE POLICE INSPECTOR
      MADIWALA POLICE STATION,
      MADIWALA, BANGALORE-560 068.

11.   THE ASSISTANT COMMISSIONER
      MADIWALA SUB DIVISION
      ADUGODI POLICE STATION
      1st FLOOR, BANGALORE 560 030.

12.   THE DEPUTY COMMISSIONER OF POLICE
      (SOUTH EAST DIVISION)
      BEHIND KORAMANGALA POLICE STATION,
      KORAMANGALA, BANGALORE 560 090.

13.   THE ADDL. COMMISSIONER OF POLICE (WEST)
      INFANTRY ROAD,
      POLICE COMMISSIONER OFFICE-1st FLOOR,
      BANGALORE 560 001.

14.   THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
      INFANTRY ROAD,
      POLICE COMMISSIONER OFFICE
      1st FLOOR, BANGALORE 560 001.

15.   THE COMMISSIONER OF POLICE
      INFANTRY ROAD,
      POLICE COMMISSIONER OFFICE
      1st FLOOR, BANGALORE 560 001.

16.   THE SUPERINTENDENT OF POLICE
      CRIMINAL INVESTIGATION DEPARTMENT (CID)
      AND ECONOMIC OFFENCE DIVISION (COD)
      CARLTON HOUSE, PALACE ROAD,
      BANGALORE 560 001.
                           - 43 -
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                                       WP No. 2578 of 2024
                                           AND 31 OTHERS



17.   ENFORCEMENT DIRECTORATE
      REP. JOINT DIRECTORATE
      SHANATHINAGAR
      BMTC BUST STOP DEPO
      BANGALORE-560 027.

18.   MR. V ARIVAND KUMAR
      S/O LATE N VENAKTESH REDDY
      AGED ABOUT MAJOR
      RESIDING ADDRESS AT
      MARAGONDANHALLI VILLAGE,
      BIDARAHALLI K.R.PURAM POST
      BANGALORE - 560 093.

19.   SMT. GIRIJA N
      W/O MR. SHIVARUDRAIAH,
      AGED ABOUT 59 YEARS,
      RESIDING ADDRESS AT
      NO.3, SHIVAKRUPA NILAYA,
      KAGADSAPURA, 9TH F CROSS,
      C.V.RAMAN NAGAR POST
      BANGALORE - 560 093.
                                           ...RESPONDENTS
      (BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
          R1 & R10 TO R16;
          SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
          SRI. M UNNIKRISHNAN, ADVOCATE FOR R17)

           THIS WRIT PETITION IS FILED UNDER ARTICLES
      226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING
      TO DIRECTION TO THE R1 AND R2ISSUE DIRECTION TO
      R1 AND R2 ATTACH THE R3, 4, 5, 6, 7, 8 MOVABLE
      PROPERTY UNDER THE SECTION 3 OF KPIDEF ACT 2004
      (KARNATAKA     PROTECTION    OF   INTEREST    OF
      DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004)
      AND ISSUE NOTIFICATION IN THIS REGARD AND
      CONSIDER THE CLAIM APPLICATION DATED 31/01/2024
      (VIDE ANNEXURE-L) AND ETC.
                            - 44 -
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                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


IN WRIT PETITION NO. 5050 OF 2024:

BETWEEN:

1.   MRS V K LAKSHMIDEVI
     W/O P RAMAKRISHNA REDDY
     AGED ABOUT 63 YEARS,
     RESIDING AT NO.7, 2ND MAIN,
     4TH E CROSS, 3RD BLOCK
     HRBR LAYOUT, KORMANAGALA
     BANGALORE - 560 043.
                                              ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S.BUILDING, DR.B.R. AMBEDKAR ROAD
     BANGALORE - 560 001.

2.   THE COMPETENT AUTHORITY/
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANATHINAGAR, BMTC BUS STOP DEPO
     BANGALORE - 560 027.

3.   M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTRATED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR,
     5TH MAIN ROAD, SECTOR -II, HSR LAYOUT,
     BANGALORE - 560 102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR,
     M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTRATED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
                               - 45 -
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                                           WP No. 2578 of 2024
                                               AND 31 OTHERS


     SECTOR-II, HSR LAYOUT,
     BANGALORE - 560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
     M/S TGS CONSTRUCTION PVT LTD.,
     COMPANY REGISTRATED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR,
     5TH MAIN ROAD, SECTOR -II, HSR LAYOUT,
     BANGALORE - 560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA, BANGALORE - 560 068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION
     ADUGODI POLICE STATION 1ST FLOOR
     BANGALORE - 560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORMNAGALA
     BANGALORE - 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD, POLICE COMMISSIONER OFFICE
     1ST FLOOR, BANGALORE - 560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE
    1ST FLOOR, BANGALORE - 560 001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD, POLICE COMMISSIONER OF POLICE
    1ST FLOOR, BANGALORE - 560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
    ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE - 560 001.
                             - 46 -
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                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE
    SHANATHINAGAR, BMTC BUS STOP DEPO,
    BANGALORE.

14. MR. NAVEEN H KARLA
    S/O KARISH S KARLA,
    AGED ABOUT 38 YEARS,
    RESIDING AT NO. SE.SLV PEARL APARTMENT
    RAJA RAJESWARI NAGAR
    BANGALORE - 560 098.

15. MR. SHAHE ABRAR
    S/O DR. MOHAMMED IBRAHIM PASHA
    AGED ABOUT 29 YEARS,
    RESIDING AT NO.199/35/2, 10TH CROSS,
    10TH MAIN, WILSON GARDEN
    BANGALORE.
                                      ...RESPONDENTS
(BY SRI. K S HARISH, GOVERNMENT ADVOCATE FOR
    R1 AND R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTION TO THE R1 AND R2. DIRECTION TO R1 AND 2
ATTACH THE R3, 4, 5 MOVABLE PROPERTY UNDER THE
SECTION 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION
OF    INTEREST     OF    DEPOSITORS  IN   FINANCIAL
ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION IN
THIS REGARD AND CONSIDER THE CLAIM APPLICATION
DATED 26/11/2020 (VIDE ANNEXURE-M).

IN WRIT PETITION NO. 5813 OF 2024:

BETWEEN:

1.   MRS ASHWINI S
     W/O HARISH T S
     AGED ABOUT 36 YEARS.
                            - 47 -
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                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


2.   MR HARISH T S
     S/O SATHYANARAYANA T S
     AGED ABOUT 38 YEARS

     BOTH ARE RESIDING AT NO.28,
     5TH MAIN, 10TH CROSS
     SRINIDHI LAYOUT, CHUNCHAGHATTA
     BANGALORE-560 062.
                                             ...PETITIONERS
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY,
     REVENUE DEPARTMENT(SPECIAL CLL)
     M S BUILDING, DR B R AMBEDKAR ROAD
     BENGALURU-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANTHINAGAR BMTC BUS STOP DEPO
     BANGALORE-560 027.

3.   M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE GROUND FLOOR
     5TH MAN ROAD, SECTOR II HSR LAYOUT
     BANGALORE-560 102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAN ROAD,
     SECTOR II, HSR LAYOUT
     BANGALORE-560 102.
                            - 48 -
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                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE GROUND FLOOR
     5TH MAN ROAD, SECTOR II HSR LAYOUT
     BANGALORE-560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSONER OF POLICE
     MADIWALA SUB DIVISION
     ADUGODI, POLICE STATIN 1ST FLOOR
     BANGALORE-560 030.

8.   THE DEPUTY COMMISSONER OF POLIE
     (SOUTH EAST DIVISION)
     BEHIDN KORAMANGALA POLICE STATION
     KORMANGALA, BANGALORE-560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD, POLICE COMMISSIONER OFFICE
     1ST FLOOR, BENGALURU-560 001.

10. THE ADDL COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE
    1ST FLOOR, BANGALORE-560 001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE
    1ST FLOOR, BANGALORE-560 001.

12. SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE, PALACE ROAD
    BANGALORE-560 001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE
    SHANATHINAGAR BMTC BUS STOP DEPO
    BANGALORE-560 027.
                            - 49 -
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                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS



14. M/S GANGOTHRI VENTURES
    REPRESENTED BY SRI T A MUNISWAMY NAIDU
    OFFICE AT NO.112A
    SABARAIE KRUPE, 6TH CROSS
    SRINIVASANAGAR
    BANGALORE-560 050.
                                       ...RESPONDENTS
(BY SRI. K S HARISH., GOVT. ADVOCATE FOR
    R1 AND R6 TO R12;
   SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
   SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTION TO THE R1 AND 2. DIRECTION TO R1 AND 2
ATTACH THE R3, 4, 5 MOVABLE PROPERTY UNDER THE
SECTION 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION
OF    INTEREST     OF    DEPOSITORS  IN   FINANCIAL
ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION IN
THIS REGARD AND CONSIDER THE CLAIM APPLICATION
DATED 26/11/2020 (VIDE ANNEXURE -M).

IN WRIT PETITION NO. 5959 OF 2024:

BETWEEN:

1.   MR. SUDARSHAN. N. R.
     S/O. RAJA IYENGAR N. R.,
     AGED ABOUT 55 YEARS,
     RESIDING AT NO. 10,
     21ST CROSS, LAKSHAMIPURAM,
     HALSURU, BANGALORE-560 008.
                                              ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL),
                             - 50 -
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                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     M.S. BUILDING, DR. B. R. AMBEDKAR ROAD,
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004,
     SHANATHINAGAR, BMTC BUS STOP DEPO,
     BANGALORE-560 027.

3.   M/S. TGS CONSTRUCTION PVT. LTD.
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR,
     5TH MAIN ROAD, SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102,
     REP. BY MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR,
     M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR,
     5TH MAIN ROAD, SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
     M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR,
     5TH MAIN ROAD, SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA, BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION,
     ADUGODI POLICE STATION, 1ST FLOOR,
     BANGALORE-560 030.
                               - 51 -
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                                               AND 31 OTHERS



8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA, BANGALORE-560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD, POLICE COMMISSIONER OFFICE,
     1ST FLOOR, BANGALORE-560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE,
    1ST FLOOR, BANGALORE-560 001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE,
    1ST FLOOR, BANGALORE-560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (CID),
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE-560 001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE,
    SHANTHINAGAR, BMTC BUS STOP DEPO,
    BANGALORE.

14. SRI. H. P. SUBBAREDDY
    S/O. H. T. PILLA REDDY,
    AGED ABOUT 43 YEARS,
    RESIDING AT NO. 208,
    THIMMAREDDY LAYOUT,
    HULIMANGALA V AND P,
    JIGANI (H), ANEKAL (T),
    BANGALORE-560 105.
                                       ...RESPONDENTS
(BY SRI. K S HARISH., GOVT. ADVOCATE FOR
    R1 AND R6 TO R12;
   SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
   SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)
                             - 52 -
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                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTION TO THE R1 AND R2. DIRECTION TO R1 AND R2
ATTACH THE R3,R4,R5 MOVABLE PROPERTY UNDER THE
SECTION 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION
OF    INTEREST   OF    DEPOSITORS    IN   FINANCIAL
ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION IN
THIS REGARD AND CONSIDER THE CLAIM APPLICATION
DATED 26.11.2020 BEARING NO.1616 (VIDE ANNEXURE-K)
AND ETC.

IN WRIT PETITION NO. 6097 OF 2024:

BETWEEN:

1.   MRS TARADEVI
     W/O P GANGADHARA GOWDA
     AGED ABOUT 50 YEARS
     RESIDING AT NO 1, BLOCK NO A-1
     SAMRUDHI VASU LATOUT
     K BLOCK, RAMAKRISHNA NAGAR
     MYSORE 570 023.
                                               ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRSENTED BY SECRETARY
     REVENUE DEPARTMENT (SPECIAL CELL)
     M S BUILDING, DR B R AMBEDKAR ROAD
     BANGALORE 560 001.

2.   THE COMPTENET AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITOROS IN FINANCIAL ESTABLISHMENT ACT
     2004, SHANTHINAGAR, BMTC BUS STOP DEPO,
     BANGALORE 560 027.
                            - 53 -
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                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


3.   M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVNEUE
     GROUND LFOOR, 5TH MAIN ROAD
     SECTOR II, HSR LAYOUT
     BANGALORE 560 102
     REPRSETNED BY MANAGIND DIRECTOR.

4.   DR MANDEEP KUMAR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD
     SECTIOR II, HSR LAYOUT
     BANGALORE 560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRCTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISETERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD
     SECTOR II, HSR LAYOUT
     BANGALORE 560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA, BANGALORE 560 068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB DIVISON
     ADUGODI POLICE STATION
     1ST FLOOR, BANGALORE 560 030.

8.   THE DEPUTY COMMISSONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORMANAGALA POLICE STATION
     KORAMANGALA, BANGALORE 560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD
     POLICE COMMISSIONER OFFICE
     1ST FLOOR, BANGALORE 560 001.
                           - 54 -
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                                           AND 31 OTHERS



10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE
    1ST FLOOR, BANGALORE 560 001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE
    1ST FLOOR, BANGALORE-560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAK INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFICENCE DIVISION (CID)
    CARLTON HOUSE, PALACE ROAD
    BANGALORE 560 001.

13. ENFORCEMENT DIRECTORATE
    REP JOINT DIRECTORATE
    SHANTHINAGAR
    BMTC BUS STOP DEPO
    BANGALORE 560 027.

14. MR KUMAR
    S/O MADAIAH
    AGED ABOUT 38 YEARS
    RESIDING AT NO 75
    KARANAHALLI BIDADI POST
    AND HOBLI
    RAMANAGAR TALUK DISTRICT
    BANGALORE 562 109.
                                       ...RESPONDENTS
(BY SRI. K S HARISH., GOVT. ADVOCATE FOR
    R1 AND R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTION TO THE R1 AND 2. DIRECTION TO R1 AND 2
ATTACH THE R3, 4, 5 MOVABLE PROPERTY UNDER THE
SECTION 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION
OF   INTEREST    OF    DEPOSITORS    IN   FINANCIAL
                             - 55 -
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                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION IN
THIS REGARD AND CONSIDER THE CLAIM APPLICATION
DATED 09/12/2020 (VIDE ANNEXURE-J) AND ETC.

IN WRIT PETITION NO. 6263 OF 2024:

BETWEEN:

1.   MR SUDARSHAN N R
     S/O. RAJA IYENGAR N. R.,
     AGED ABOUT 55 YEARS,
     RESIDING AT NO. 10, 21ST CROSS,
     LAKSHAMIPURAM, HALSURU,
     BANGALORE-560 008.
                                               ...PETITIONER
(BY SRI. V PRASANNA KUMAR., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL),
     M.S. BUILDING, DR. B. R. AMBEDKAR ROAD,
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004,
     SHANATHINAGAR, BMTC BUS STOP DEPO,
     BANGALORE-560 027.

3.   M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR,
     5TH MAIN ROAD, SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102, REPRESENTED BY
     MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR,
     M/S. TGS CONSTRUCTION PVT. LTD.,
                            - 56 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA, DIRECTOR,
     M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR,
     5TH MAIN ROAD, SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION, MADIWALA,
     BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION,
     ADUGODI POLICE STATION, 1ST FLOOR,
     BANGALORE-560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION),
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA,
     BANGALORE-560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD, POLICE COMMISSIONER OFFICE,
     1ST FLOOR, BANGALORE-560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE,
    1ST FLOOR, BANGALORE-560 001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD, POLICE COMMISSIONER OFFICE,
    1ST FLOOR, BANGALORE-560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID)
    AND ECONOMIC OFFENCE DIVISION (CID),
                               - 57 -
                                             NC: 2024:KHC:40524
                                           WP No. 1457 of 2024
                                       C/W WP No. 2025 of 2024
                                           WP No. 2578 of 2024
                                               AND 31 OTHERS


     CARLTON HOUSE, PALACE ROAD,
     BANGALORE-560 001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE,
    SHANTHINAGAR, BMTC BUS STOP DEPO,
    BANGALORE.

14. SRI. H. P. SUBBAREDDY
    S/O. H. T. PILLA REDDY,
    AGED ABOUT 43 YEARS,
    RESIDING AT NO. 208,
    THIMMAREDDY LAYOUT,
    HULIMANGALA V AND P,
    JIGANI (H), ANEKAL (T),
    BANGALORE-560 105.
                                      ...RESPONDENTS
(BY SRI. K S HARISH, GOVT. ADVOCATE FOR
    R1 AND R6 TO R12;
    SRI. VEERESH R BUDIHAL, ADVOCATE FOR R2;
    SRI. M UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTION TO THE R-1 AND 2. ISSUE DIRECTION TO R-1 AND
2 ATTACH THE R-3, 4, 5 MOVABLE PROPERTY UNDER THE
SECTION 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTIN
OF    INTEREST     OF    DEPOSITORS      IN    FINANCIAL
ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION IN
THIS REGARD AND CONSIDER THE CLAIM APPLICATION
DTD. 26.11.2020 BEARING NO. 1662 (VIDE ANNX-M).

IN WP NO. 6464/2024

BETWEEN:

1.    MRS SUMADEVI
      W/O P GANAGADHARA GOWDA
      AGED ABOUT 50 YEARS,
      RESIDING AT NO.1, BLOCK NO.A-1
      SAMRUDHI VASU LAYOUT,
      "K" BLOCK
                            - 58 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


       RAMAKRISHNA NAGAR
       MYSORE-570023.
                                               ...PETITIONER
(BY SRI. V. PRASANNA KUMAR, ADVOCATE)

AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY SECRETARY,
       REVENUE DEPARTMENT (SPECIAL CELL)
       M S BUILDING, DR B R AMBEDKAR ROAD
       BANGALORE-560001.

2.     THE COMPETENT AUTHORITY /
       ASSISTANT COMMISSIONER
       APPOINTED BY THE GOVT UNDER SECTION 5
       OF THE KARNATAKA PROTECTION OF INTEREST OF
       DEPOSITORS OF FINANCIAL ESTABLISHMENT ACT 2004
       SHANTHINAGAR, BMTC BUS STOP DEPO
       BANGALORE-560027.

3.     M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTERED UNDER COMPANIES ACT OFFICE
       AT 1-142, 5TH AVENUE,
       GROUND FLOOR, 5TH MAIN ROAD,
       SECTOR-II, HSR LAYOUT,
       BANGALORE-560102
       REPRESENTED BY ITS MANAGING DIRECTOR.

4.     DR MANDEEP KNUR
       MANAGING DIRECTOR
       M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTERED UNDER COMPANIES ACT OFFICE
       AT 1-142, 5TH AVENUE,
       GROUND FLOOR, MAIN ROAD,
       SECTOR-II, HSR LAYOUT,
       BANGALORE-560102.

5.     SACHIN NAIK @ SUMANTHKUMAR DAS @ YOGESH
       CHOWDA
       DIRECTOR, M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTERED UNDER COMPANIES ACT OFFICE
       AT 1-142, 5TH AVENUE,
                            - 59 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


      GROUND FLOOR, 5TH MAIN ROAD,
      SECTOR-II HSR LAYOUT,
      BANGALORE-560102.

6.    THE POLICE INSPECTOR
      MADIWALA POLICE STATION
      MADIWALA, BANGALORE-560068.

7.    THE ASSISTANT COMMISSIONER OF POLICE
      MADIWALA SUB DIVISION,
      ADUGODI POLICE STATION 1ST FLOOR
      BANGALORE-560030.

8.    THE DEPUTY COMMISSIONER OF POLICE (SOUTH EAST
      DIVISION)
      BEHIND KORMANGALA POLICE STATION,
      KORMANGALA
      BANGALORE-560030

9.    THE ADDL COMMISSIONER OF POLICE (WEST)
      INFANTRY ROAD,
      POLICE COMMISSIONER OFFICE -1ST FLOOR
      BANGALORE-560001

10.   THE ADDL COMMISSIONER OF POLICE (CENTRAL)
      INFANTRY ROAD
      COMMISSIONER OFFICE-1ST FLOOR
      BANGALORE-560001

11.   THE COMMISSIONER OF POLICE
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE-1ST FLOOR
      BANGALORE-560001

12.   THE SUPERINTENDENT OF POLICE
      CRIMINAL INVESTIGATION DEPARTMENT (CID)
      AND ECONOMIC OFFENCE DIVISION (CID)
      CARLTON HOUSE, PALACE ROAD
      BANGALORE-560001

13.   ENFORCEMENT DIRECTORATE
      REP. JOINT DIRECTORATE
                              - 60 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


       SHANTHINAGAR, BMTC BUS STOP DEPO
       BANGALORE-560027.

14.  SRI MR KUMAR
     S/O MADAIAH
     AGED ABOUT 38 YEARS,
     R/AT NO.75 M KARARIAHALLI BIDADI POST AND HOBLI
     RAMANAGAR TALUK AND DISTRICT
     BANGALORE-562109.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1 & R6 TO R12;
     SRI. VEERESH R. BUDIHAL, ADVOCATE FOR R2;
     SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO       ISSUE
DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5 MOVABLE
PROPERTY U/S 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION
OF INTEREST OF DEPOSITORS IN FINANCIAL ESTABLISHMENT
ACT 2004) AND ISSUE NOTIFICATION IN THIS REGARD AND
CONSIDER THE CLAIM APPLICATION DTD 09.12.2020 (VIDE
ANNEXURE-J) AND ETC.

IN WRIT PETITION NO. 6652 OF 2024:

BETWEEN:

1.    MRS SUMADEVI
      W/O P GANAGADHARA GOWDA
      AGED ABOUT 50 YEARS
      RESIDING AT NO 1
      BLOCK NO A-1, SAMRUDHI VASU LAYOUT
      K BLOCK, RAMAKRISHNA NAGAR
      MYSORE-570023.
                                                 ...PETITIONER
(BY SRI. V. PRASANNA KUMAR, ADVOCATE)

AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY SECRETARY,
       REVENUE DEPARTMENT (SPECIAL CELL)
                           - 61 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


     M S BUILDING, DR B R AMBEDKAR ROAD
     BANGALORE-560001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS OF FINANCIAL ESTABLISHMENT ACT 2004
     SHANTHINAGAR, BMTC BUS STOP DEPO
     BANGALORE-560 027.

3.   M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560102
     REPRESENTED BY ITS MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR, M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA, BANGALORE-560068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION,
                            - 62 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


      ADUGODI POLICE STATION 1ST FLOOR
      BANGALORE-560030.

8.    THE DEPUTY COMMISSIONER OF POLICE
      (SOUTH EAST DIVISION)
      BEHIND KORMANGALA POLICE STATION,
      KORMANGALA
      BANGALORE-560030.

9.    THE ADDL. COMMISSIONER OF POLICE (WEST)
      INFANTRY ROAD,
      POLICE COMMISSIONER OFFICE -1ST FLOOR
      BANGALORE-560001.

10.   THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
      INFANTRY ROAD
      COMMISSIONER OFFICE-1ST FLOOR
      BANGALORE-560001.

11.   THE COMMISSIONER OF POLICE
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE-1ST FLOOR
      BANGALORE-560001.

12.   THE SUPERINTENDENT OF POLICE
      CRIMINAL INVESTIGATION DEPARTMENT (CID)
      AND ECONOMIC OFFENCE DIVISION (CID)
      CARLTON HOUSE, PALACE ROAD
      BANGALORE-560001.

13.   ENFORCEMENT DIRECTORATE
      REP. JOINT DIRECTORATE
      SHANTHINAGAR, BMTC BUS STOP DEPO
      BANGALORE-560027.

14.   SRI MR KUMAR
      S/O MADAIAH
      AGED ABOUT 38 YEARS,
      R/AT NO.75 M KARANAHALLI BIDADI POST
      AND HOBLI
      RAMANAGAR TALUK AND DISTRICT
      BANGALORE-562109.
                                             ...RESPONDENTS
                              - 63 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1 & R6 TO R12;
    SRI. VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI M. UNNIKRISHNAN, ADVOCATE FOR R13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION TO
THE R1 AND 2 AND DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5
MOVABLE PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT
2004 (KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS
IN FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE
NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 09/12/2020 (VIDE ANNEXURE-J) AND ETC.

IN WRIT PETITION NO. 6768 OF 2024:

BETWEEN:

1.   MR. SUDARSHAN. N. R.
     S/O. RAJA IYENGAR N. R.,
     AGED ABOUT 55 YEARS,
     RESIDING AT NO.10,
     21ST CROSS, LAKSHAMIPURAM,
     HALSURU,
     BANGALORE-560 008.
                                                 ...PETITIONER
(BY SRI. V. PRASANNA KUMAR, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL),
     M.S. BUILDING,
     DR. B. R. AMBEDKAR ROAD,
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004,
     SHANTHINAGAR, BMTC BUS STOP DEPO,
     BANGALORE-560 027.
                           - 64 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS



3.   M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102,
     REPRESENTED BY ITS MANAGING DIRECTOR.

4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR,
     M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS
     @ YOGESH CHOWDA
     DIRECTOR,
     M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA,
     BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION,
     ADUGODI POLICE STATION,
     1ST FLOOR, BANGALORE-560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION),
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA,
     BANGALORE-560 090.
                               - 65 -
                                             NC: 2024:KHC:40524
                                           WP No. 1457 of 2024
                                       C/W WP No. 2025 of 2024
                                           WP No. 2578 of 2024
                                               AND 31 OTHERS



9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE, 1ST FLOOR,
     BANGALORE-560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE, 1ST FLOOR,
    BANGALORE-560 001.
11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE, 1ST FLOOR,
    BANGALORE-560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
    ECONOMIC OFFENCE DIVISION (CID),
    CARLTON HOUSE, PALACE ROAD,
    BANGALORE-560 001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE,
    SHANTHINAGAR,
    BMTC BUS STOP DEPO,
    BANGALORE.

14. SRI. H. P. SUBBA REDDY
    S/O. H. T. PILLA REDDY,
    AGED ABOUT 43 YEARS,
    RESIDING AT NO. 208,
    THIMMAREDDY LAYOUT,
    HULIMANGALA V AND P,
    JIGANI (H), ANEKAL (T),
    BANGALORE-560 105.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1 & R6 TO R12;
    SRI. VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI M. UNNIKRISHNAN, ADVOCATE FOR R13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION TO
THE R1 AND 2 AND DIRECTION TO R1 AND 2 ATTACH THE R3, 4, 5
                              - 66 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


MOVABLE PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT
2004 (KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS
IN FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE
NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 26/11/2020 BEARING NO. 1639 (VIDE
ANNEXURE -N) AND ETC.

IN WRIT PETITION NO. 7200 OF 2024:

BETWEEN:

MRS. LATHA S
W/O M R NAGARAJ
AGED ABOUT 35 YEARS
RESIDING AT NO.5
HULLAHALLI VILLAGE
SAKALAVARA (P)
BANARGATTA ROAD
BANGALORE SOUTH
BANGALORE-560083.
                                                 ...PETITIONER
(BY SRI. V. PRASANNA KUMAR, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S. BUILDING
     DR. B.R. AMBEDKAR ROAD
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANTHINAGAR, BMTC BUS STOP DEPO
     BANGALORE-560 027.

3.   M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
                           - 67 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


     GROUND FLOOR, 5TH MAIN ROAD
     SECTOR II, HSR LAYOUT
     BANGALORE-560102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR. MANDEEP KAUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTRATED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR
     5TH MAIN ROAD, SECTOR II
     HSR LAYOUT
     BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTH KUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMAPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
     5TH MAIN ROAD, SECTOR II
     HSR LAYOUT
     BANGALORE-560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA
     BANAGLORE-560068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB DIVISON
     ADUGODI POLICE STATION
     1ST FLOOR
     BANGALORE-560030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGLA POLICE STATION
     KORAMANGALA
     BANGALORE-560090.
                                - 68 -
                                              NC: 2024:KHC:40524
                                            WP No. 1457 of 2024
                                        C/W WP No. 2025 of 2024
                                            WP No. 2578 of 2024
                                                AND 31 OTHERS


9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD
     POLICE COMMISSIONER OFFICE
     1ST FLOOR, BANGALORE 560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE - 1ST FLOOR
    BANGALORE 560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE 1ST FLOOR
    BANGALORE-560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
    ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE
    PALACE ROAD
    BANGALORE-560001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE
    SHANTHINAGAR
    BMTC BUS STOP DEPO
    BANGALORE-560027.

14. MRS. K. VENKATESH
    S/O KRISHNAPPA
    R/AT NO.25
    PUTTAYYA PALYA
    26, 3RD MAIN, 9TH LAYOUT
    JAYANAGAR
    BANGALORE-560069.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)
                              - 69 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION TO
THE R1 AND R2 ATTACH THE R3, 4, 5 MOVABLE PROPERTY
UNDER THE SECTION 3 OF KPIDFE ACT 2004 (KARNATAKA
PROTECTION OF INTEREST OF DEPOSITORS IN FINANCIAL
ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION IN THIS
REGARD AND CONSIDER THE CLAIM APPLICATION DATED
10.12.2020 (VIDE ANNEXURE-G) AND ETC.


IN WRIT PETITION NO. 7652 OF 2024:

BETWEEN:

SRI NAGARAJA H R
S/O M. RAMAREDDY
AGED ABOUT 46 YEARS
RESIDING AT NO.5
HULLAHALLI VILLAGE
SAKALAVARA (P)
BANARGATTA ROAD
BANGALORE SOUTH
BANGALORE-560 083.
                                                 ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S. BUILDING
     DR. B.R. AMBEDKAR ROAD
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANTHINAGAR, BMTC BUS STOP DEPO
     BANGALORE-560 027.
                           - 70 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


3.   M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD
     SECTOR II, HSR LAYOUT
     BANGALORE-560102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR. MANDEEP KAUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTRATED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD, SECTOR II
     HSR LAYOUT
     BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMAPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
     5TH MAIN ROAD, SECTOR II
     HSR LAYOUT
     BANGALORE-560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA
     BANAGLORE-560068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION
     ADUGODI POLICE STATION
     1ST FLOOR
     BANGALORE-560030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION
     KORAMANGALA
     BANGALORE-560090.
                             - 71 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS



9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD
     POLICE COMMISSIONER OFFICE
     1ST FLOOR, BANGALORE-560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE - 1ST FLOOR
    BANGALORE-560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE 1ST FLOOR
    BANGALORE-560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
    ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE
    PALACE ROAD
    BANGALORE-560001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE
    SHANTHINAGAR
    BMTC BUS STOP DEPO
    BANGALORE-560027.

14. MRS. K. VENKATESH
    S/O KRISHNAPPA
    AGED MAJOR
    R/AT NO.25, PUTTAYYANAPALYA
    26TH CROSS, 3RD MAIN, 9TH BLOCK
    JAYANAGAR
    BANGALORE-560069.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13;
    SRI. M. SUBRAMANI REDDY, ADVCOATE FOR R14)
                              - 72 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE WRIT
IN THE NATURE OF MANDAMUS OR ANY OTHER WRIT DIRECTION
TO THE R1 AND R2 UNDER THE ISSUE DIRECTION TO R1 AND R2
ATTACH THE R3, 4, 5 MOVABLE PROPERTY UNDER THE SECTION
3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION OF INTEREST
OF DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004) AND
ISSUE NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 10.12.2020 (VIDE ANNEXURE-G) AND ETC.

IN WRIT PETITION NO. 7825 OF 2024:

BETWEEN:

MS. SUDHA SHREE
D/O. C. PRASHANTH
AGED ABOUT 32 YEARS
RESIDING AT N0.43
1ST MAIN, 3RD CROSS
G M RAMAKRISHNAPPA
SANJAYNAGAR
BANGALORE - 560094.
                                                 ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S. BUILDING
     DR. B.R. AMBEDKAR ROAD
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANTHINAGAR, BMTC BUS STOP DEPO
     BANGALORE-560 027.
                           - 73 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


3.   M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD
     SECTOR II, HSR LAYOUT
     BANGALORE-560102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR. MANDEEP KAUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTRATED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD, SECTOR II
     HSR LAYOUT, BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMAPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
     5TH MAIN ROAD, SECTOR II
     HSR LAYOUT
     BANGALORE-560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA
     BANAGLORE-560068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION
     ADUGODI POLICE STATION
     1ST FLOOR
     BANGALORE-560030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION
     KORAMANGALA
     BANGALORE-560090.
                            - 74 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD
     POLICE COMMISSIONER OFFICE
     1ST FLOOR, BANGALORE-560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE - 1ST FLOOR
    BANGALORE-560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE 1ST FLOOR
    BANGALORE-560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
    ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE, PALACE ROAD
    BANGALORE-560001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE
    SHANTHINAGAR
    BMTC BUS STOP DEPO
    BANGALORE-560027.

14. SRI SHASHIDHAR REDDY
    S/O LATE CHANDRA REDDY
    R/AT NO.1883, 4TH 'A' MAIN
    7TH CROSS, JUDICIAL LAYOUT
    YELAHANKA
    BANGALORE - 560065.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION TO
THE R-1 AND 2; ISSUE DIRECTION TO R-1 AND 2 TO ATTACH THE
R-3, 4, 5 MOVABLE PROPERTY UNDER THE SECTION 3 KPIDFE
                             - 75 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


ACT 2004 (KARNATAKA PROTECTION OF INTEREST OF
DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004) AND
ISSUANCE NOTIFICATION IN THIS REGARD AND CONSIDER THE
CLAIM APPLICATION DTD 08.01.2021 (VIDE ANNEXURE-H) AND
ETC.

IN WRIT PETITION NO. 7945 OF 2024:

BETWEEN:

MRS. LAKSHMI NALINI PRASAD
W/O DR. LAKSHMI PRASAD
AGED ABOUT 55 YEARS,
RESIDING AT NO.2337, 20TH CROSS,
K R ROAD,
BANASHANKARI 2ND STAGE,
BANGALORE-560070.
                                                ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY SECRETARY
       REVENUE DEPARTMENT (SPECIAL CELL)
       M.S. BUILDING
       DR. B.R. AMBEDKAR ROAD
       BANGALORE-560 001.

2.     THE COMPETENT AUTHORITY /
       ASSISTANT COMMISSIONER
       APPOINTED BY THE GOVT UNDER SECTION 5
       OF THE KARNATAKA PROTECTION OF INTEREST OF
       DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
       SHANTHINAGAR, BMTC BUS STOP DEPO
       BANGALORE-560 027.

3.     M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTERED UNDER COMPANIES ACT
       OFFICE AT 1-142, 5TH AVENUE
       GROUND FLOOR, 5TH MAIN ROAD
       SECTOR II, HSR LAYOUT
                          - 76 -
                                        NC: 2024:KHC:40524
                                      WP No. 1457 of 2024
                                  C/W WP No. 2025 of 2024
                                      WP No. 2578 of 2024
                                          AND 31 OTHERS


     BANGALORE-560102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR. MANDEEP KAUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTRATED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD, SECTOR II
     HSR LAYOUT, BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMAPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
     5TH MAIN ROAD, SECTOR II
     HSR LAYOUT
     BANGALORE-560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA
     BANAGLORE-560068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION
     ADUGODI POLICE STATION
     1ST FLOOR
     BANGALORE-560030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION
     KORAMANGALA
     BANGALORE-560090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD
     POLICE COMMISSIONER OFFICE
     1ST FLOOR, BANGALORE-560001.
                             - 77 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


10.   THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE - 1ST FLOOR
      BANGALORE-560001.

11.   THE COMMISSIONER OF POLICE
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE 1ST FLOOR
      BANGALORE-560001.

12.   THE SUPERINTENDENT OF POLICE
      CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
      ECONOMIC OFFENCE DIVISION (CID)
      CARLTON HOUSE, PALACE ROAD
      BANGALORE-560001.

13.   JOINT DIRECTOR
      OFFICE OF THE ENFORCEMENT DIRECTORATE
      SHANTHINAGAR
      BMTC BUS STOP DEPO
      BANGALORE-560027.

14.   SRI. B SHIVAKUMAR
      S/O LATE DR. ANJANAYAPPA
      AGED ABOUT 56 YEARS,
      RESIDING AT KAGGALIPURA
      KANAKAPURA MAIN ROAD,
      BANGALORE-560 102.

15. SRI. HANUMANTHRAJU
    S/O LATE MUNIHANUMAPPA
    AGED ABOUT 57 YEARS,
    RESIDING AT NO.142, 26TH CROSS,
    JAYANAGAR 6TH STAGE,
    BANGALORE-560 011.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION TO
                             - 78 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


THE R-1 AND 2; ISSUE DIRECTION TO R-1 AND 2 ATTACH THE R-3,
4, 5 MOVABLE PROPERTY UNDER SECTION 3 OF KPIDFE ACT 2004
(KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS IN
FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION
IN THIS REGARD AND CONSIDER THE CLAIM APPLICATION DATED
30.11.2020 (VIDE ANNEXURE-L) AND ETC.

WRIT PETITION NO. 8541 OF 2024:

BETWEEN:

MS. SMITHA PRASHANTH
D/O C PRASHANTH
AGED ABOUT 28 YEARS
RESIDING AT NO.43
1ST MAIN, 3RD CROSS
G.M. RAMAKRISHNAPPA
SANJAYANAGAR
BANGALORE-560 094.
                                                ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S. BUILDING
     DR. B.R. AMBEDKAR ROAD
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT. UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANTHINAGAR, BMTC BUS STOP DEPO
     BANGALORE-560 027.

3.   M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD
                           - 79 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


     SECTOR II, HSR LAYOUT
     BANGALORE-560102
     REPRESENTED BY MANAGING DIRECTOR.

4.   DR. MANDEEP KAUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTRATED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD, SECTOR II
     HSR LAYOUT, BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMAPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
     5TH MAIN ROAD, SECTOR II
     HSR LAYOUT
     BANGALORE-560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA
     BANAGLORE-560068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION
     ADUGODI POLICE STATION
     1ST FLOOR
     BANGALORE-560030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION
     KORAMANGALA
     BANGALORE-560090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD
     POLICE COMMISSIONER OFFICE
     1ST FLOOR, BANGALORE-560001.
                           - 80 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS



10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE - 1ST FLOOR
    BANGALORE-560001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE 1ST FLOOR
    BANGALORE-560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
    ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE, PALACE ROAD
    BANGALORE-560001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE
    SHANTHINAGAR
    BMTC BUS STOP DEPO
    BANGALORE-560027.

14. SRI SHASHIDHAR REDDY
    S/O LATE CHANDRA REDDY
    PROPRIETOR OF M/S CSR ASSOCIATES
    R/AT NO.1883, 4TH 'A' MAIN
    7TH CROSS, JUDICIAL LAYOUT
    YELAHANKA
    BANGALORE - 560 065.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)


      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION TO
THE R-1 AND 2; ISSUE DIRECTION TO R-1 AND 2 TO ATTACH THE
R-3, 4, 5 MOVABLE PROPERTY UNDER THE SECTION 3 KPIDFE
ACT 2004 (KARNATAKA PROTECTION OF INTEREST OF
DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004) AND
                              - 81 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


ISSUE NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 08.01.2021 (VIDE ANNEXURE-J) AND ETC.

IN WRIT PETITION NO. 9052 OF 2024:

BETWEEN:

SRI. SUBRAMANYA AITHAL
S/O K LAXMINARAYANA AITHAL,
AGED ABOUT 68 YEARS,
RESIDING AT 46, BBMP NO. 31
MATHRU NILAYA, 10TH MAIN,
BANGALORE-560 075.
                                                 ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY SECRETARY
       REVENUE DEPARTMENT (SPECIAL CELL)
       M.S. BUILDING
       DR. B.R. AMBEDKAR ROAD
       BANGALORE-560 001.

2.     THE COMPETENT AUTHORITY /
       ASSISTANT COMMISSIONER
       APPOINTED BY THE GOVT UNDER SECTION 5
       OF THE KARNATAKA PROTECTION OF INTEREST OF
       DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
       SHANTHINAGAR, BMTC BUS STOP DEPO
       BANGALORE-560 027.

3.     M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTERED UNDER COMPANIES ACT
       OFFICE AT 1-142, 5TH AVENUE
       GROUND FLOOR, 5TH MAIN ROAD
       SECTOR II, HSR LAYOUT
       BANGALORE-560102
       REPRESENTED BY MANAGING DIRECTOR.

4.     DR. MANDEEP KAUR
       MANAGING DIRECTOR
                           - 82 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


      M/S TGS CONSTRUCTION PVT LTD
      COMPANY REGISTRATED UNDER COMPANIES ACT
      OFFICE AT 1-142, 5TH AVENUE
      GROUND FLOOR, 5TH MAIN ROAD, SECTOR II
      HSR LAYOUT, BANGALORE-560 102.

5.    SACHIN NAIK @ SUMANTHKUMAR DAS @
      YOGESH CHOWDA
      DIRECTOR
      M/S TGS CONSTRUCTION PVT LTD
      COMPANY REGISTERED UNDER COMAPANIES ACT
      OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
      5TH MAIN ROAD, SECTOR II
      HSR LAYOUT
      BANGALORE-560102.

6.    THE POLICE INSPECTOR
      MADIWALA POLICE STATION
      MADIWALA
      BANAGLORE-560068.

7.    THE ASSISTANT COMMISSIONER OF POLICE
      MADIWALA SUB-DIVISION
      ADUGODI POLICE STATION
      1ST FLOOR
      BANGALORE-560030.

8.    THE DEPUTY COMMISSIONER OF POLICE
      (SOUTH EAST DIVISION)
      BEHIND KORAMANGALA POLICE STATION
      KORAMANGALA
      BANGALORE-560090.

9.    THE ADDL. COMMISSIONER OF POLICE (WEST)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE
      1ST FLOOR, BANGALORE-560001.

10.   THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE - 1ST FLOOR
      BANGALORE-560001.
                            - 83 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


11.   THE COMMISSIONER OF POLICE
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE 1ST FLOOR
      BANGALORE-560001.

12.   THE SUPERINTENDENT OF POLICE
      CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
      ECONOMIC OFFENCE DIVISION (CID)
      CARLTON HOUSE, PALACE ROAD
      BANGALORE-560001.

13.   JOINT DIRECTOR
      OFFICE OF THE ENFORCEMENT DIRECTORATE
      SHANTHINAGAR
      BMTC BUS STOP DEPO
      BANGALORE-560027.

14.   SRI K S JAYASHEELA
      MR. B. SOMASHEKARAIAH,
      AGED ABOUT 51 YEARS,
      RESIDING AT KONDARAHALLI VILLAGE,
      MALUR TALUK,
      KOLAR DISTRICT-563 130.

15. SMT. NIRMALA @ PARTHIMA DEVI
     W/O SRI M. NAGARAJ
     AGED ABOUT 40 YEARS,
     RESIDING AT ULUVANAHALLI VILLAGE,
     BYLANARASAPURA POST, NANADAGUDI HOBLI,
     HOSAKOTE TALUK,
     BANGALORE RURAL DISTRICT.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT TO
THE R-1 AND 2; DIRECT TO R-1 AND 2 ATTACH THE R-3, 4, 5
MOVABLE PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT
2004 (KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS
IN FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE
                              - 84 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 24.11.2020 (VIDE ANNEXURE-J) AND ETC.

IN WRIT PETITION NO. 12596 OF 2024:

BETWEEN:

MR. MANOJ PREM KUMAR
S/O JAYAPRASADU RAO,
AGED ABOUT 57 YEARS,
RESIDING AT NO.330
7TH BLOCK, 5TH CROSS,
KORMANGALA
BANGALORE-560 095.
                                                 ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY SECRETARY
     REVENUE DEPARTMENT (SPECIAL CELL)
     M.S. BUILDING
     DR. B.R. AMBEDKAR ROAD
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT. UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANTHINAGAR, BMTC BUS STOP DEPO
     BANGALORE-560 027.

3.   M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD
     SECTOR II, HSR LAYOUT
     BANGALORE-560102
     REPRESENTED BY MANAGING DIRECTOR.
                           - 85 -
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                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


4.   DR. MANDEEP KNUR
     MANAGING DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTRATED UNDER COMPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE
     GROUND FLOOR, 5TH MAIN ROAD, SECTOR II
     HSR LAYOUT, BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR
     M/S TGS CONSTRUCTION PVT LTD
     COMPANY REGISTERED UNDER COMAPANIES ACT
     OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
     5TH MAIN ROAD, SECTOR II
     HSR LAYOUT
     BANGALORE-560102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA, BANAGLORE-560068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION
     ADUGODI POLICE STATION
     1ST FLOOR
     BANGALORE-560030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION)
     BEHIND KORAMANGALA POLICE STATION
     KORAMANGALA
     BANGALORE-560090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD
     POLICE COMMISSIONER OFFICE
     1ST FLOOR, BANGALORE-560001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE - 1ST FLOOR
    BANGALORE-560001.
                             - 86 -
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                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS



11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD
    POLICE COMMISSIONER OFFICE 1ST FLOOR
    BANGALORE-560001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
    ECONOMIC OFFENCE DIVISION (CID)
    CARLTON HOUSE, PALACE ROAD
    BANGALORE-560001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE
    SHANTHINAGAR
    BMTC BUS STOP DEPO
    BANGALORE-560027.

14. M/S GANGOTHRI VENTURES
     REPRESENTED BY SRI. T A MUNISWAMY NAIDU
     OFFICE AT NO. 112A, SABARAIE KRUPE,
     6TH CROSS, SRINIVASANAGAR
     BENGALURU-560 050, PARTNERSHIP FIRM
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT TO
THE R-1 AND 2 AND DIRECT TO R-1 AND 2 ATTACH THE R-3, 4, 5
MOVABLE PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT
2004 (KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS
IN FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE
NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 23.11.2020 (VIDE ANNEXURE-M) AND ETC.

IN WRIT PETITION NO. 14313 OF 2024:
BETWEEN:

MR. SUJANAPAL P
S/O LATE P GOPALAKRISHNA
                             - 87 -
                                           NC: 2024:KHC:40524
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                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


AGED ABOUT 45 YEARS,
R/AT NO.C#005 AISHWARA AMAZE
KODACHAKKANAHHI-BEGUR ROAD,
BANGALORE-560 076.
                                                ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY SECRETARY
       REVENUE DEPARTMENT (SPECIAL CELL)
       M.S. BUILDING
       DR. B.R. AMBEDKAR ROAD
       BANGALORE-560 001.

2.     THE COMPETENT AUTHORITY /
       ASSISTANT COMMISSIONER
       APPOINTED BY THE GOVT. UNDER SECTION 5
       OF THE KARNATAKA PROTECTION OF INTEREST OF
       DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
       SHANTHINAGAR, BMTC BUS STOP DEPO
       BANGALORE-560 027.

3.     M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTERED UNDER COMPANIES ACT
       OFFICE AT 1-142, 5TH AVENUE
       GROUND FLOOR, 5TH MAIN ROAD
       SECTOR II, HSR LAYOUT
       BANGALORE-560102
       REPRESENTED BY MANAGING DIRECTOR.

4.     DR. MANDEEP KAUR
       MANAGING DIRECTOR
       M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTRATED UNDER COMPANIES ACT
       OFFICE AT 1-142, 5TH AVENUE
       GROUND FLOOR, 5TH MAIN ROAD, SECTOR II
       HSR LAYOUT, BANGALORE-560 102.

5.     SACHIN NAIK @ SUMANTHKUMAR DAS @
       YOGESH CHOWDA
       DIRECTOR
                            - 88 -
                                          NC: 2024:KHC:40524
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                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


      M/S TGS CONSTRUCTION PVT LTD
      COMPANY REGISTERED UNDER COMAPANIES ACT
      OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
      5TH MAIN ROAD, SECTOR II
      HSR LAYOUT
      BANGALORE-560102.

6.    THE POLICE INSPECTOR
      MADIWALA POLICE STATION
      MADIWALA
      BANAGLORE-560068.

7.    THE ASSISTANT COMMISSIONER OF POLICE
      MADIWALA SUB-DIVISION
      ADUGODI POLICE STATION
      1ST FLOOR
      BANGALORE-560030.

8.    THE DEPUTY COMMISSIONER OF POLICE
      (SOUTH EAST DIVISION)
      BEHIND KORAMANGALA POLICE STATION
      KORAMANGALA
      BANGALORE-560090.

9.    THE ADDL. COMMISSIONER OF POLICE (WEST)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE
      1ST FLOOR, BANGALORE-560001.

10.   THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE - 1ST FLOOR
      BANGALORE-560001.

11.   THE COMMISSIONER OF POLICE
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE 1ST FLOOR
      BANGALORE-560001.

12.   THE SUPERINTENDENT OF POLICE
      CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
      ECONOMIC OFFENCE DIVISION (CID)
                              - 89 -
                                            NC: 2024:KHC:40524
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                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


      CARLTON HOUSE, PALACE ROAD
      BANGALORE-560001.

13.   JOINT DIRECTOR
      OFFICE OF THE ENFORCEMENT DIRECTORATE
      SHANTHINAGAR
      BMTC BUS STOP DEPO
      BANGALORE-560027.

14.   SRI B SHIVAKAUMAR
      S/O LATE DR. ANJANAYAPPA,
      AGED ABOUT 56 YEARS,
      R/AT KAGGALIPURA
      KANAKAPURA MAIN ROAD,
      BANGALORE-560102.

15. SRI SRI HANUMANTHRAJU
     S/O LATE MUNIHANUMAPPA,
     AGED ABOUT 57 YEARS,
     R/AT NO.142, 26TH ROSS, JAYANAGAR 6TH STAGE,
     BANAGALORE-560 011.
                                            ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION TO
R1 AND 2 ATTACH THE R3, 4, 5 MOVABLE PROPERTY UNDER THE
SECTION 3 OF KPIDFE ACT 2004 (KARNATAKA PROTECTION OF
INTEREST OF DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT
2004) AND ISSUE NOTIFICATION IN THIS REGARD AND CONSIDER
THE CLAIM APPLICATION DATED 13/05/2024 (VIDE ANNEXURE-J)
AND ETC.

IN WRIT PETITION NO. 14676 OF 2024:

BETWEEN:

SRI SHIVA
S/O. MARIYAPPA
AGED ABOUT 47 YEARS
                             - 90 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


RESIDING AT # 51
MATHEA NILYA, 1ST MAIN, 1ST CROSS
NEAR UTTRAHALLI, CANARA BANK
BANGALORE-560 061.
                                                ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY,
     REVENUE DEPARTMENT (SPECIAL CELL),
     M.S. BUILDING,
     DR. B. R. AMBEDKAR ROAD,
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004,
     SHANTHINAGAR, BMTC BUS STOP DEPO,
     BANGALORE-560 027.

3.   M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102,
     REPRESENTED BY ITS MANAGING DIRECTOR.

4.   DR. MANDEEP KAUR
     MANAGING DIRECTOR,
     M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS
     @ YOGESH CHOWDA
                           - 91 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


     DIRECTOR,
     M/S. TGS CONSTRUCTION PVT. LTD.,
     COMPANY REGISTERED UNDER COMPANIES ACT,
     OFFICE AT 1-142, 5TH AVENUE,
     GROUND FLOOR, 5TH MAIN ROAD,
     SECTOR-II, HSR LAYOUT,
     BANGALORE-560 102.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION,
     MADIWALA,
     BANGALORE-560 068.

7.   THE ASSISTANT COMMISSIONER OF POLICE
     MADIWALA SUB-DIVISION,
     ADUGODI POLICE STATION,
     1ST FLOOR, BANGALORE-560 030.

8.   THE DEPUTY COMMISSIONER OF POLICE
     (SOUTH EAST DIVISION),
     BEHIND KORAMANGALA POLICE STATION,
     KORAMANGALA,
     BANGALORE-560 090.

9.   THE ADDL. COMMISSIONER OF POLICE (WEST)
     INFANTRY ROAD,
     POLICE COMMISSIONER OFFICE, 1ST FLOOR,
     BANGALORE-560 001.

10. THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE, 1ST FLOOR,
    BANGALORE-560 001.

11. THE COMMISSIONER OF POLICE
    INFANTRY ROAD,
    POLICE COMMISSIONER OFFICE, 1ST FLOOR,
    BANGALORE-560 001.

12. THE SUPERINTENDENT OF POLICE
    CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
    ECONOMIC OFFENCE DIVISION (CID),
    CARLTON HOUSE, PALACE ROAD,
                              - 92 -
                                            NC: 2024:KHC:40524
                                          WP No. 1457 of 2024
                                      C/W WP No. 2025 of 2024
                                          WP No. 2578 of 2024
                                              AND 31 OTHERS


     BANGALORE-560 001.

13. JOINT DIRECTOR
    OFFICE OF THE ENFORCEMENT DIRECTORATE,
    SHANTHINAGAR,
    BMTC BUS STOP DEPO,
    BANGALORE-560027.

                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE WRIT IN
THE NATURE OF MANDAMUS OR ANY OTHER WRIT DIRECTION TO
THE RESPONDENT NO 1 AND 2 AND ISSUE DIRECTION TO
RESPONDENT NO.1 AND 2 ATTACH THE SCHEDULE PROPERTY
IMMOVABLE PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT
2004 (KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS
IN FINANCIAL ESTABLISHMENT ACT 2004) AND ISSUE
NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 16/12/2020 (VIDE ANNEXURE-H) AND ETC.

IN WRIT PETITION NO. 15127 OF 2024:

BETWEEN:

MRS RAFFATH RAZAKH
W/O ABDUL
AGED ABOUT 50 YEARS
R/AT #154, 12TH CROSS, 1ST BLOCK,
R T NAGAR, BANGALORE-560 032.
                                                 ...PETITIONER
(BY SRI. PRASANNA KUMAR V., ADVOCATE)

AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY SECRETARY
       REVENUE DEPARTMENT (SPECIAL CELL)
       M.S. BUILDING
                           - 93 -
                                         NC: 2024:KHC:40524
                                       WP No. 1457 of 2024
                                   C/W WP No. 2025 of 2024
                                       WP No. 2578 of 2024
                                           AND 31 OTHERS


     DR. B.R. AMBEDKAR ROAD
     BANGALORE-560 001.

2.   THE COMPETENT AUTHORITY /
     ASSISTANT COMMISSIONER
     APPOINTED BY THE GOVT. UNDER SECTION 5
     OF THE KARNATAKA PROTECTION OF INTEREST OF
     DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
     SHANTHINAGAR, BMTC BUS STOP DEPO
     BANGALORE-560 027.

3.   M/S DREAMZ INFRA INDIA LTD.,
     COMAPNY REGISTRATED UNDER COMPANIES ACT,
     OFFICE AT NO.577/B, 2ND FLOOR,
     OUTER RING ROAD, TEACHERS COLONY,
     KORAMANGALA
     BANGALORE-560034.
     REP. BY MANAGING DIRECTOR
     DISHA CHOWDRY
     AGED ABOUT 25 YEARS.

4.   MS. DISHA CHOWDRY
     MANAGIND DIRECTOR
     M/S DREAMZ INFRA INDIA LTD.,
     COMPANY REGISTRATED UNDER COMPANIES ACT
     OFFICE AT NO.577/B, 2ND FLOOR,
     OUTER RING ROAD, TEACHERS COLONY,
     KORMANGALA, BANGALORE-560034.

5.   SACHIN NAIK @ SUMANTHKUMAR DAS @
     YOGESH CHOWDA
     DIRECTOR
     M/S DREAMZ INFRA INDIA LTD.,
     COMAPNY REGISTRATED UNDER COMPANIES ACT,
     OFFICE AT NO.577/B, 2ND FLOOR,
     OUTER RING ROAD, TEACHERS COLONY,
     KORAMANGALA
     BANGALORE-560034.

6.   THE POLICE INSPECTOR
     MADIWALA POLICE STATION
     MADIWALA
     BANAGLORE-560068.
                            - 94 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS



7.    THE ASSISTANT COMMISSIONER OF POLICE
      MADIWALA SUB-DIVISION
      ADUGODI POLICE STATION
      1ST FLOOR
      BANGALORE-560030.

8.    THE DEPUTY COMMISSIONER OF POLICE
      (SOUTH EAST DIVISION)
      BEHIND KORAMANGALA POLICE STATION
      KORAMANGALA
      BANGALORE-560090.

9.    THE ADDL. COMMISSIONER OF POLICE (WEST)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE - 1ST FLOOR
      BANGALORE-560001.

10.   THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE - 1ST FLOOR
      BANGALORE-560001.

11.   THE COMMISSIONER OF POLICE
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE 1ST FLOOR
      BANGALORE-560001.

12.   THE SUPERINTENDENT OF POLICE
      CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
      ECONOMIC OFFENCE DIVISION (CID)
      CARLTON HOUSE, PALACE ROAD
      BANGALORE-560001.

13.   JOINT DIRECTOR
      OFFICE OF THE ENFORCEMENT DIRECTORATE
      SHANTHINAGAR
      BMTC BUS STOP DEPO
      BANGALORE-560027.

14. SRI HARISH J. NAIDU
    S/O JAYARAMAPPA,
    AGED 38 YEARS,
                                - 95 -
                                              NC: 2024:KHC:40524
                                            WP No. 1457 of 2024
                                        C/W WP No. 2025 of 2024
                                            WP No. 2578 of 2024
                                                AND 31 OTHERS


    R/AT NO.577/B, 2ND FLOOR,
    OUTER RING ROAD, TEACHERS COLONY,
    KORMANGALA
    BANGALORE-560034.

15. SRI NAGESH R
     S/O LATE RAMAIAH,
     AGED ABOUT 54 YEARS,
     R/AT NO.165, NAGAVARA MAIN ROAD,
     THANISANDRA VILLAGE, K.R. PURAM HOBLI,
     DR. SHIVARAMKARANTHNAGAR POST,
     BANGALORE-560077.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO        ISSUE
DIRECTION TO RESPONDENT NO.1 AND 2 ATTACH THE
SCHEDULE PROPERTIES NO.1 AND 2 IMMOVABLE PROPERTY
UNDER THE SECTION 3 KPIDFE ACT 2004 (KARNATAKA
PROTECTION OF INTEREST OF DEPOSITORS IN FINANCIAL
ESTABLISHMENT ACT 2004) AND ISSUE NOTIFICATION IN THIS
REGARD AND CONSIDER THE CLAIM APPLICATION DATED
27/12/2021 (VIDE ANNEXURE-V) AND ETC.

IN WRIT PETITION NO. 15208 OF 2024:

BETWEEN:

MR. KUMARSWAMY A R
S/O.RAMACHANDRAPPA
AGED ABOUT 72 YEARS
RESIDING AT #380, 2ND CROSS,
C.K. NAGAR, HOSA ROAD
BANGALORE-560100.
                                                   ...PETITIONER
(BY SRI. PRASANNA KUMAR V.,ADVOCATE)
                             - 96 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS


AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY SECRETARY
       REVENUE DEPARTMENT (SPECIAL CELL)
       M.S. BUILDING
       DR. B.R. AMBEDKAR ROAD
       BANGALORE-560 001.

2.     THE COMPETENT AUTHORITY /
       ASSISTANT COMMISSIONER
       APPOINTED BY THE GOVT. UNDER SECTION 5
       OF THE KARNATAKA PROTECTION OF INTEREST OF
       DEPOSITORS IN FINANCIAL ESTABLISHMENT ACT 2004
       SHANTHINAGAR, BMTC BUS STOP DEPO
       BANGALORE-560 027.

3.     M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTERED UNDER COMPANIES ACT
       OFFICE AT 1-142, 5TH AVENUE
       GROUND FLOOR, 5TH MAIN ROAD
       SECTOR II, HSR LAYOUT
       BANGALORE-560102
       REPRESENTED BY MANAGING DIRECTOR.

4.     DR. MANDEEP KAUR
       MANAGING DIRECTOR
       M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTRATED UNDER COMPANIES ACT
       OFFICE AT 1-142, 5TH AVENUE
       GROUND FLOOR, 5TH MAIN ROAD, SECTOR II
       HSR LAYOUT, BANGALORE-560 102.

5.     SACHIN NAIK @ SUMANTHKUMAR DAS @
       YOGESH CHOWDA
       DIRECTOR
       M/S TGS CONSTRUCTION PVT LTD
       COMPANY REGISTERED UNDER COMAPANIES ACT
       OFFICE AT 1-142, 5TH AVENUE, GROUND FLOOR
       5TH MAIN ROAD, SECTOR II
       HSR LAYOUT
       BANGALORE-560102.
                            - 97 -
                                          NC: 2024:KHC:40524
                                        WP No. 1457 of 2024
                                    C/W WP No. 2025 of 2024
                                        WP No. 2578 of 2024
                                            AND 31 OTHERS


6.    THE POLICE INSPECTOR
      MADIWALA POLICE STATION
      MADIWALA
      BANAGLORE-560068.

7.    THE ASSISTANT COMMISSIONER OF POLICE
      MADIWALA SUB-DIVISION
      ADUGODI POLICE STATION
      1ST FLOOR
      BANGALORE-560030.

8.    THE DEPUTY COMMISSIONER OF POLICE
      (SOUTH EAST DIVISION)
      BEHIND KORAMANGALA POLICE STATION
      KORAMANGALA
      BANGALORE-560090.

9.    THE ADDL. COMMISSIONER OF POLICE (WEST)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE
      1ST FLOOR, BANGALORE-560001.

10.   THE ADDL. COMMISSIONER OF POLICE (CENTRAL)
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE - 1ST FLOOR
      BANGALORE-560001.

11.   THE COMMISSIONER OF POLICE
      INFANTRY ROAD
      POLICE COMMISSIONER OFFICE 1ST FLOOR
      BANGALORE-560001.

12.   THE SUPERINTENDENT OF POLICE
      CRIMINAL INVESTIGATION DEPARTMENT (CID) AND
      ECONOMIC OFFENCE DIVISION (CID)
      CARLTON HOUSE, PALACE ROAD
      BANGALORE-560001.

13.   JOINT DIRECTOR
      OFFICE OF THE ENFORCEMENT DIRECTORATE
      SHANTHINAGAR
      BMTC BUS STOP DEPO
      BANGALORE-560027.
                             - 98 -
                                           NC: 2024:KHC:40524
                                         WP No. 1457 of 2024
                                     C/W WP No. 2025 of 2024
                                         WP No. 2578 of 2024
                                             AND 31 OTHERS



14.    SRI SHIVAPPA
       S/O LATE SRI CHIKKABHADRAPPA,
       AGED ABOUT 60 YEARS,
       RESIDING AT NO.133/1,
       DODDANAGAMANGALA VILLAGE,
       BANGALORE SOUTH TALUK,
       BANGALORE-560 100.

15.    SRI RUDRAPPA
       S/O LATE SRI CHIKKABHADRAPA,
       AGED ABOUT 54 YEARS,
       RESIDING AT NO.849, GLPS
       DODDANAGAMANGALA VILLAGE,
       BANGALORE SOUTH TALUK,
       BANGALORE-560 100.
                                           ...RESPONDENTS
(BY SRI. K.S. HARISH, GOVERNMENT ADV. FOR R1
    AND R6 TO R12;
    SRI VEERESH R. BUDIHAL, ADVOCATE FOR R2;
    SRI. M. UNNIKRISHNAN, ADVOCATE FOR R-13)

       THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECTION TO
THE R1 AND 2 AND R1 AND 2 ATTACH THE SCHEDULE PROPERTY
MOVABLE PROPERTY UNDER THE SECTION 3 OF KPIDFE ACT
2004 (KARNATAKA PROTECTION OF INTEREST OF DEPOSITORS
IN    FINANCIAL   ESTABLISHMENT      ACT   2004)   AND   ISSUE
NOTIFICATION IN THIS REGARD AND CONSIDER THE CLAIM
APPLICATION DATED 18/04/2024 (VIDE ANNEXURE-L) AND ETC.


       THESE PETITIONS, COMING ON FOR FINAL HEARING, THIS
DAY, ORDER WAS MADE THEREIN AS UNDER:

CORAM:     HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
                                  - 99 -
                                                NC: 2024:KHC:40524
                                              WP No. 1457 of 2024
                                          C/W WP No. 2025 of 2024
                                              WP No. 2578 of 2024
                                                  AND 31 OTHERS


                            ORAL ORDER

The petitioners are before this Court seeking for a directive to respondent Nos.1 and 2 to attach the movable properties of respondents No.3, 4 and 5 under Section 3(2) of the Karnataka Interest Depositors Financial Establishment Act, 2004.

2. The learned counsel for the petitioners submit that the petitioners have submitted the applications with the 2nd respondent for disbursal of the amount which is held for the benefit of the depositors.

3. The learned counsel for the respondent No.2, the Competent Authority submits that the movable properties belonging to the respondents No.3, 4 and 5 have been attached under Section 3(2) of the Act, 2004. He further submits that if the petitioners furnish the list of movable and immovable properties belonging to the said respondents, the said applications will be considered in confirmation with the provisions of the Act, and an appropriate orders will be passed under Section 3(2) of the Act.

4. The petitioners have also submitted applications for disbursal of the amount which is held for the benefit of the depositors.

5. The learned counsel for the respondent No.2 submits that applications submitted by the petitioners will be considered in conformity with the provisions of the Act.

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NC: 2024:KHC:40524 WP No. 1457 of 2024 C/W WP No. 2025 of 2024 WP No. 2578 of 2024 AND 31 OTHERS

6. Therefore, it is expedient to dispose of the petitions directing the respondent No.2 to consider the claim applications if submitted by the petitioners and pass an appropriate orders in accordance with law within a period of two months from the date of receipt of certified copy of this order.

Sd/-

(HEMANT CHANDANGOUDAR) JUDGE HR