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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(2)(h) in The Assam Health Establishments Act, 1993

(h)the minimum requirement of machineries and equipments for treatment in each categories of health establishment established for the purpose of treatment of different categories of disease/patients including minimum facilities and other amenities required therefor ;