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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(1)In every ship, which is fitted with electric or electrohydraulic steering gear, indicators shall be provided which will show when the power units of such steering gear are running. These indicators shall be situated in the machinery control room or in such other position or positions as the Central Government may approve and on the navigating bridge.