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State of West Bengal - Section

Section 23 in The West Bengal Minorities Development And Finance Corporation Act, 1995

23. Expenditure from fund. -

The Corporation shall have power to spend such sums as it thinks fit on objects authroised under this Act, and such sums shall be treated as expenditure payable out of the general fund of the Corporation or the funds referred to in sub-section (1) of section 22, as the case may be.