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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(p) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(p)"technical course" means a course of study recognized and prescribed by the All India Council for Technical Education, Pharmacy Council of India or Council of Architecture and also includes all such other courses as the State Government or Central Government may declare by an order to be a technical course.