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Delhi High Court - Orders

United India Insurance Company Limited vs Sh. Jamaluddin Khan & Ors on 23 February, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~8
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     MAC.APP. 273/2020 & CM APPLN. 33433/2020
                                            UNITED INDIA INSURANCE
                                            COMPANY LIMITED                                      ..... Appellant
                                                              Through      Mr. Pradeep Gaur, Advocate

                                                              versus

                                            SH. JAMALUDDIN KHAN & ORS.             ..... Respondents
                                                         Through Mr. Amandeep Singh, Advocate for
                                                                 R-1 and R-2
                                                                 Mr. Sarfaraz Khan, Advocate for R-4

                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                              ORDER

% 23.02.2021

1. The hearing was conducted through video conferencing.

2. List on 29.07.2021.

3. Digital copy of the tribunal's record be requisitioned.

4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J FEBRUARY 23, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL MAC.APP. 273/2020 1 MAGGU Signing Date:24.02.2021 09:02:11 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.