Delhi High Court - Orders
United India Insurance Company Limited vs Sh. Jamaluddin Khan & Ors on 23 February, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 273/2020 & CM APPLN. 33433/2020
UNITED INDIA INSURANCE
COMPANY LIMITED ..... Appellant
Through Mr. Pradeep Gaur, Advocate
versus
SH. JAMALUDDIN KHAN & ORS. ..... Respondents
Through Mr. Amandeep Singh, Advocate for
R-1 and R-2
Mr. Sarfaraz Khan, Advocate for R-4
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 23.02.2021
1. The hearing was conducted through video conferencing.
2. List on 29.07.2021.
3. Digital copy of the tribunal's record be requisitioned.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J FEBRUARY 23, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL MAC.APP. 273/2020 1 MAGGU Signing Date:24.02.2021 09:02:11 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.