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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(a)"Collector" means the Collector of Dehra Dun District and also includes an Assistant Collector of the First Class specially empowered by the State Government by notification in the official Gazette, to discharge all or any of the functions of the Collector under this Act;