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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(c) in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

(c)"Gram Panchayat" means a Gram Panchayat established under sub-section (1) of Section 10 of the Chhattisgarh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994);