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[Cites 0, Cited by 0] [Section 17C(1)] [Section 17C] [Entire Act]

Union of India - Subsection

Section 17C(1)(m) in The Child Labour (Prohibition And Regulation) Rules, 1988

(m)Secretary of the Task Force shall be any of the nodal officers referred to in clause (i) and nominated by the Chairperson.