Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(3)(a) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014 (a)where the price can, consistently with the controlled price, if any, fixed under this section, be agreed upon, the agreed price;