Delhi High Court - Orders
Swo Multi State Co-Operative Housing ... vs Rera, Nct Of Delhi Through Its Chairman & ... on 16 October, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14474/2024, CM APPL. 60702/2024 & CM APPL.
60703/2024
SWO MULTI STATE CO-OPERATIVE
HOUSING SOCIETY LIMITED & ANR .....Petitioners
Through: Mr. Piyush Pathak, Ms. Anjali Jangra,
Mr. Ramkishan Saraswat, Mr. Rohit
Yadav and Mr. Deepak Bhardwaj,
Advocates
versus
RERA, NCT OF DELHI THROUGH
ITS CHAIRMAN & ANR .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Mr.
Abhinav Bhardwaj and Mr. Rudra
Paliwal (GP), Advocates for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 16.10.2024
1. Learned counsel for the parties state that writ petitions having overlapping issues are listed before Division Bench-VI today.
2. Accordingly, list the present matter before Division Bench-VI today i.e. 16th October 2024.
MANMOHAN, CJ TUSHAR RAO GEDELA, J OCTOBER 16, 2024 Aj This is a digitally signed order.
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