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Delhi High Court - Orders

Swo Multi State Co-Operative Housing ... vs Rera, Nct Of Delhi Through Its Chairman & ... on 16 October, 2024

Author: Manmohan

Bench: Tushar Rao Gedela, Manmohan

                                          $~42
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 14474/2024, CM APPL. 60702/2024 & CM APPL.
                                                      60703/2024

                                                      SWO MULTI STATE CO-OPERATIVE
                                                      HOUSING SOCIETY LIMITED & ANR           .....Petitioners
                                                                   Through: Mr. Piyush Pathak, Ms. Anjali Jangra,
                                                                            Mr. Ramkishan Saraswat, Mr. Rohit
                                                                            Yadav and Mr. Deepak Bhardwaj,
                                                                            Advocates
                                                                   versus
                                                      RERA, NCT OF DELHI THROUGH
                                                      ITS CHAIRMAN & ANR                       .....Respondents
                                                                    Through: Mr. Ripudaman Bhardwaj, CGSC
                                                                             with Mr. Kushagra Kumar, Mr.
                                                                             Abhinav Bhardwaj and Mr. Rudra
                                                                             Paliwal (GP), Advocates for UOI.
                                                      CORAM:
                                                      HON'BLE THE CHIEF JUSTICE
                                                      HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                         ORDER

% 16.10.2024

1. Learned counsel for the parties state that writ petitions having overlapping issues are listed before Division Bench-VI today.

2. Accordingly, list the present matter before Division Bench-VI today i.e. 16th October 2024.

MANMOHAN, CJ TUSHAR RAO GEDELA, J OCTOBER 16, 2024 Aj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2024 at 19:01:43