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State of Madhya Pradesh - Section

Section 30 in The M.P. Homoeopathy Council (General) Rules, 1976

30.

The notice of the first meeting shall be sent to all the members of the Council by the Registrar by registered post at least 7 clear days before the date of the meeting specifying the date, time and place at which the meeting shall be held, alongwith a copy of agenda, stating the elections of the President and Vice-President, if they are to be held, and any other business to be transacted at the meeting.