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Madhya Pradesh High Court

Smt. Bhagyashree Parwani vs The State Of Madhya Pradesh on 29 May, 2024

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                       MCRC No. 20746 of 2024
                             (SMT. BHAGYASHREE PARWANI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 29-05-2024
                                    Shri Prateek Maheshwari - Advocate for petitioners.

                                    Shri Shashikant Bhati - G.A./P.L. for the respondent No.1/State.

Let notice be issued to respondent No.2 on payment of process fee within a week, returnable within six weeks.

In the meantime, case-diary be also requisitioned.

List the matter in the week commencing 22.07.2024.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 29-05-2024 17:40:44