Madhya Pradesh High Court
Smt. Bhagyashree Parwani vs The State Of Madhya Pradesh on 29 May, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 20746 of 2024
(SMT. BHAGYASHREE PARWANI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 29-05-2024
Shri Prateek Maheshwari - Advocate for petitioners.
Shri Shashikant Bhati - G.A./P.L. for the respondent No.1/State.
Let notice be issued to respondent No.2 on payment of process fee within a week, returnable within six weeks.
In the meantime, case-diary be also requisitioned.
List the matter in the week commencing 22.07.2024.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 29-05-2024 17:40:44