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Uttarakhand High Court

Mali Ram Pandey vs Addl. District Judge Haridwar & Ors on 18 April, 2015

Author: Alok Singh

Bench: Alok Singh

       WPMS No. 622 of 2006

       Hon'ble Alok Singh, J.

Mr. Pradeep Chamiyal, Advocate holding brief of Mr. J.S. Bisht, learned counsel for the petitioner submits that sole petitioner has expired in the month of March, 2015, therefore, case may be adjourned for four weeks enabling him to move appropriate substitution application.

(Alok Singh, J.) 18.04.2015 Shiv