Uttarakhand High Court
Mali Ram Pandey vs Addl. District Judge Haridwar & Ors on 18 April, 2015
Author: Alok Singh
Bench: Alok Singh
WPMS No. 622 of 2006
Hon'ble Alok Singh, J.
Mr. Pradeep Chamiyal, Advocate holding brief of Mr. J.S. Bisht, learned counsel for the petitioner submits that sole petitioner has expired in the month of March, 2015, therefore, case may be adjourned for four weeks enabling him to move appropriate substitution application.
(Alok Singh, J.) 18.04.2015 Shiv