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[Cites 0, Cited by 0] [Section 49A(16)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(16)(cc) in The West Bengal Factories Rules, 1958

(cc)from material stacked or deposited alongside the track, on the ground or on a loading platform, to the center of the nearest track, half the overall width of the widest wagon of that gauge, plus half the width of its door when opened directly outward plus 1 meter.