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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(10) in Haryana Children Rules, 1974

(10)The Superintendent shall generally be responsible for the observance of all rules and orders, the supervision of the subordinate staff and the maintenance of discipline among the children. He shall, in his own handwriting, maintain an office journal in which shall be recorded daily, every occurrence of importance connected with the management of the institution, which is not otherwise disposed of in the registers of correspondence and which is desirable to note for further guidance. The journal shall be forwarded to the Chief Child Welfare Officer at the end of the each month who shall immediately return it after perusal with such remarks such as he may consider necessary.