Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 24 in The Tamil Nadu Civil Courts Act, 1873 24. [ Duties of Ministerial Officers. [Substituted for the original section by the Adaptation Order of 1937.] - The Ministerial Officers of a Court shall perform such duties as may, from time to time, be imposed upon them by the presiding officer of the Court.
