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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4)(j) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(j)details of children requiring special facilities or residential facilities on account of migration and sparse population, age appropriate admission and disability.