Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in State Bank of India General Regulations, 1955

(2)If the number of shares to be registered is less than [fifty] [Substituted,'five' by Resn. C.B.S.B.I. , dated 29-11-1994 (w.e.f. 15-10-1993).], one certificate shall be issued for all the shares.