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[Cites 0, Cited by 0] [Section 38X(2)] [Section 38X] [Entire Act]

Union of India - Subsection

Section 38X(2)(e) in The Wild Life (Protection) Act, 1972

(e)to augment and mobilise financial resources including recycling of entry and such other fees received in a tiger reserve, to foster stake-holder development and eco-tourism;