Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 26 in Tamil Nadu Debt Relief Act, 1972 26. Saving of operation of other laws. - Save as otherwise provided in this Act, the provisions of this Act shall be in addition to, and shall not be in derogation of, any law for the time being in force in this State relating to debt relief.
