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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(2)(i) in Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(i)First preference shall be given to those Indian students who are sponsored by Non-Resident Indians, the mode of which shall be determined by the state Government from time to time; and