Section 7 in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004
7. Fee for Planning and Architecture Courses.
- The Fee payable per student per annum for each discipline shall be as fixed by the committee, for fixation of fee structure of private Un-Aided Professional Colleges, constituted by the Government.
