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[Cites 0, Cited by 1] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(5) in Kerala Veterinary and Animal Sciences University Act, 2010

(5)A Statute passed by the Management Council shall be submitted to the Chancellor who may assent thereto or withhold his assent. No Statute passed by the Management Council shall come into force until assented to by the Chancellor.