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[Cites 0, Cited by 0] [Section 5(11)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(11)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iii)Admission to a division of a standard should be limited to the number of pupils for which there is accommodation in the class room, subject to a maximum limit of 40 in the case of Secondary Schools and 60 in the case of a Higher Secondary Schools provided that Director of Education may allow at his discretion admission upto 5 pupils in excess of the maximum limit laid down if;