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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(1)(c) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(c)Such report shall also include Annexure showing District wise and Region wise yearly expenditure incurred on the Irrigation Sector and cumulative figures upto latest year for which data is available and every year thereafter,