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Union of India - Section

Section 16 in The National Co-Operative Development Corporation Act, 1962

16. Submission of programme of activities and financial estimates.

(1)The Corporation shall prepare before the commencement of each year a statement of programme of its activities during the forthcoming year as well as a financial estimate in respect thereof.
(2)A statement prepared under sub-section (1) shall, not later than three months before the commencement of each year, be submitted to the Central Government for approval.