Section 23(2)(m) in The Gujarat Motor Vehicles Tax Act, 1958

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(m) in The Gujarat Motor Vehicles Tax Act, 1958

(m)[ to prescribe the terms and conditions and the manner of collection of toll;] [Clause (m) was inserted by Gujarat 9 of 1994, section 4 (w.r.e.f. 01-04-1994).]

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State of Gujarat - Subsection

Section 23(2)(m) in The Gujarat Motor Vehicles Tax Act, 1958