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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975

(a)"preservation of trees" includes planting of new tress and [other operations for survival and propagation of the trees;] [These words were substituted for the words 'transplanting trees to other sites' by Maharashtra 3 of 1977, section 2(a).]