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Calcutta High Court (Appellete Side)

Hi-Tech Hatch Fresh Private Limited & ... vs West Bengal Housing Infrastructure ... on 4 January, 2021

04.01.2021                              MAT 1129 of 2015
Court No. 02
                                              with
Item No. SL - 38                         CAN 1 of 2018
snandy
                                       (CAN 4817 of 2018)
(RELEASED)
                                              with
                                         CAN 2 of 2020

                           Hi-Tech Hatch Fresh Private Limited & Ors.
                                              Vs.
                         West Bengal Housing Infrastructure Development
                                   Corporation Limited & Ors.

                   Mr. Anindya Lahiri, Advocate
                   Ms. Pranati Das, Advocate
                                                     ......for the Appellants
                   Mr. Saptangshu Basu, Senior Advocate
                   Mr. Pramit Kumar Roy, Senior Advocate
                   Mr. N.C. Bihani, Advocate
                   Ms. Papiya Bihani, Advocate
                   Ms. Susmita Ghosh, Advocate
                                           ......for the Respondents/Applicants

Mr. Jishnu Chowdhury, Advocate Mr. Chayan Gupta, Advocate Mr. Sandip Dasgupta, Advocate Mr. Ayan De, Advocate ......for the WBHIDCO Since one of us* (Kausik Chanda, J)* is not inclined to take up the matter on his personal ground, let the matter be released from this Bench.

The matter may be placed before the Hon'ble the Chief Justice for assignment.

(Kausik Chanda, J.) (Harish Tandon, J.) 2