Calcutta High Court (Appellete Side)
Hi-Tech Hatch Fresh Private Limited & ... vs West Bengal Housing Infrastructure ... on 4 January, 2021
04.01.2021 MAT 1129 of 2015
Court No. 02
with
Item No. SL - 38 CAN 1 of 2018
snandy
(CAN 4817 of 2018)
(RELEASED)
with
CAN 2 of 2020
Hi-Tech Hatch Fresh Private Limited & Ors.
Vs.
West Bengal Housing Infrastructure Development
Corporation Limited & Ors.
Mr. Anindya Lahiri, Advocate
Ms. Pranati Das, Advocate
......for the Appellants
Mr. Saptangshu Basu, Senior Advocate
Mr. Pramit Kumar Roy, Senior Advocate
Mr. N.C. Bihani, Advocate
Ms. Papiya Bihani, Advocate
Ms. Susmita Ghosh, Advocate
......for the Respondents/Applicants
Mr. Jishnu Chowdhury, Advocate Mr. Chayan Gupta, Advocate Mr. Sandip Dasgupta, Advocate Mr. Ayan De, Advocate ......for the WBHIDCO Since one of us* (Kausik Chanda, J)* is not inclined to take up the matter on his personal ground, let the matter be released from this Bench.
The matter may be placed before the Hon'ble the Chief Justice for assignment.
(Kausik Chanda, J.) (Harish Tandon, J.) 2