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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2)(n) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(n)the form and manner in which an application for grant of certificate of registration shall be made and the fee which shall accompany such application under sub-section (2) of section 27;