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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3)(a) in Chennai City Municipal Corporation Act, 1919

(a)himself exercise the powers conferred and discharge the duties imposed by or under this Act [on the said officer, or] [Substituted for 'on the Assistant Commissioner, or' by section 3(3)(b) of the Tamil Nadu Act 26 of 1992.]