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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(bbb) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

(bbb)'Transmission Planning Agency' or 'TPA' means the Planning Agency for India or neighbouring country as specified under Regulation 4(2) of these regulations;