Section 358A in Selected Statutes (Statutes framed under the Bombay University Act, 1914)
358A.
Whenever a by-election becomes necessary, the Registrar shall publish a fresh roll in the case of all constituencies except in the constituency of Registered Graduates. In the case of by-election in the constituency of registered graduates, the Registrar shall publish only a supplement showing the corrections and additions made to the roll since its last publications."
