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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(13) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(13)If a non-ex-officio member fails to attend three consecutive meetings of the Senate without leave of absence of the Chairperson of the Senate, he shall cease to be a member of the Senate.