Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1) in The West Bengal Special Economic Zone Act, 2003.

(1)It shall be the duty of an authority to secure the development and management of a Special Economic Zone in accordance with me guidelines issued by the Central Government or the State Government, as the case may be, from time to time.