Section 2 in The National Bank for Agriculture and Rural Development (Amendment) Act, 2017
2. Amendment of long title.
In the National Bank for Agriculture and Rural Development Act, 1981 (hereinafter referred to as the principal Act), in the long title, for the words "small-scale industries, cottage and village industries", the words "micro-enterprises, small enterprises and medium enterprises, cottage and village industries, handlooms" shall be substituted.
