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[Cites 0, Cited by 0] [Section 190(1)] [Section 190] [Entire Act]

State of Rajasthan - Subsection

Section 190(1)(a) in Rules of the High Court of Judicature for Rajasthan, 1952

(a)examine the descriptions of the paper desired to be copied and typed and have all misdescriptions corrected and full descriptions inserted where such descriptions are incomplete, and