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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(1)(c) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(c)the carrying out on land used for the purpose of agriculture of any building or other operation required for that purpose, other than operation for the erection, enlargement, improvement or alteration of a building for human habitation or of building used for the purpose of marketing of the produce of land;