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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2) in The West Bengal Irrigation (Imposition of Water Rate) Act, 1974

(2)If any person refuses to comply with an order made under subsection (1), the Collector may cause the field channels to be constructed or maintained and may recover the cost thereof from such person as public demand.