Section 16(3)(a) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

(a)to be the custodian of the records, the common seal and such properties of the Universities as the Syndicate shall commit to his charge.

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