Calcutta High Court (Appellete Side)
Azad Ali @ Azan & Ors vs The State Of West Bengal on 26 April, 2024
26.04.2024 Sl. No.: 14 Court No.30 BM CRA 18 of 2018 Azad Ali @ Azan & Ors.
Vs. The State of West Bengal Mr. Debashis Kar Mr. Amanul Islam Mr. Sourav Mukherjee ... for the appellants Mr. Debasish Roy, Ld. P.P Mr. Avishek Sinha ... for the State Written note of argument filed by the State be kept with the record.
An accommodation is sought for by the learned counsel for the appellants to file their written note of argument along with judgements relied upon.
Let the matter be fixed for further hearing in the monthly list of June, 2024.
( Shampa Dutt (Paul), J. )