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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(e) in The Orissa Private Ferries Rules, 1954

(e)The following classes of persons when going to or returning from their daily works :
(i)Cultivators with their cattle and implements;
(ii)Day labourers;
(iii)Children going to or returning from school.