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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in The U.P. District Planning Committee Act, 1999

(3)In the absence of the Chairperson, such other member of the Committee as may be chosen by the members of the Committee present in the meetings, shall preside over the meeting of the Committee.